Notifications & Circulars Committee of Experts on Sustainable Finance submits report to IFSCA (Press Information Bureau) (05.10.2022)A 'Committee of Experts on Sustainable Finance', constituted by International Financial Services Centres Authority (IFSCA) submitted its final report ....MANU/PIBU/4059/2022Commercial Requirement of Health Certificate to be accompanied with the import of certain food consignments-modification of Board Instruction No. 18/2022-Customs (Ministry of Finance ) (06.10.2022)1. Reference is drawn to Board's Instruction No. 18/2022-Customs dated 12.08.2022 relating to the requirement of Health Certificate to be accompanied ....MANU/CUST/0083/2022ExciseExecution of 'Demat Debit and Pledge Instruction' (DDPI) for transfer of securities towards deliveries/settlement obligations and pledging/re-pledging of securities-Clarification (Securities and Exchange Board of India) (06.10.2022)1. SEBI vide circular no. SEBI/HO/MIRSD/DoP/P/CIR/2022/44 dated April 04, 2022, issued guidelines regarding execution of 'Demat Debit and Pledge Instr....MANU/SSMD/0041/2022Capital MarketRBI launches (DAKSH) - Reserve Bank's Advanced Supervisory Monitoring System (Reserve Bank of India) (06.10.2022)The Reserve Bank of India has been taking various initiatives in strengthening supervision, which among other initiatives include adoption of latest d....MANU/RPRL/0462/2022BankingAppointment of Internal Ombudsman by the Credit Information Companies (Reserve Bank of India) (06.10.2022)1. Please refer to paragraph 2 of the Statement on Developmental and Regulatory Policies dated August 5, 2022, wherein the decision to bring Credit In....MANU/RMIC/0156/2022BankingAmendment in Para 2.107 (TRQ under FTA/CECA) of Handbook of Procedure 2015-2020 (Ministry of Commerce and Industry) (06.10.2022)In exercise of powers conferred under paragraph 1.03 and 2.04 of the Foreign Trade Policy, 2015-20, the Directorate General of Foreign Trade hereby am....MANU/DGFT/0168/2022Commercial