Notifications & Circulars

Treatment of additional liability on account of enhancement in family pension of employees of banks (Reserve Bank of India) (04.10.2021)
1. The Indian Banks' Association (IBA) has approached us for the amortisation of the increased expenditure resulting from the revision in family pensi....
MANU/RMIC/0131/2021
Banking
Allocation of quantity of 5841 MT (raw/refined) sugar to EU under TRQ scheme for the year 2021-22 (Ministry of Commerce and Industry) (04.10.2021)
1. In exercise of powers conferred under Para 1.03 and 2.04 of the Foreign Trade Policy, 2015-2020, the Director General of Foreign Trade hereby alloc....
MANU/DGFT/0134/2021
Commercial
Guidelines for Value Free Transfer of Government Securities (Reserve Bank of India) (05.10.2021)
1. A reference is invited to Notification No.78 dated November 16, 2018 on Value Free Transfer (VFT) of Government Securities - Guidelines under which....
MANU/IDMC/0004/2021
Banking
Submission of intimation of Arrest report and Incident report (Ministry of Finance ) (05.10.2021)
This is with reference to the Board's Circular No. 38/2013 dated 17.09.2013 read with CBIC Circular No. 28/2015 dated 23.10.2015 regarding the guideli....
MANU/CUST/0081/2021
Customs
Contingency Fund of India (Amendment) Rules, 2021 (Ministry of Finance ) (06.10.2021)
In exercise of the powers conferred by section 4 of the Contingency Fund of India Act 1950 (49 of 1950), the Central Government hereby makes the follo....
MANU/EAFF/0037/2021
Civil
Minimum percentage of trades carried out by mutual funds through RFQ platform (Securities and Exchange Board of India) (06.10.2021)
1. SEBI, vide circular SEBI/HO/IMD/DF3/CIR/P/2020/130 dated July 22, 2020, has mandated mutual funds to undertake at least 10% of their total secondar....
MANU/SMFD/0032/2021
Capital Market
Relaxation in export policy of Red Sanders Wood (Ministry of Commerce and Industry) (07.10.2021)
In exercise of powers conferred by Section 3 read with Section 5 of the Foreign Trade (Development & Regulation) Act, 1992 (No. 22 of 1992), as amende....
MANU/DGFT/0136/2021
Commercial