Notifications & Circulars Clarifications with respect to Circular no. SEBI/HO/IMD/IMD-I/DOF5/P/CIR/2021/553 dated April 28, 2021 (Securities and Exchange Board of India) (20.09.2021)1. SEBI, vide Circular no. SEBI/HO/IMD/IMD-I/DOF5/P/CIR/2021/553 dated April 28, 2021, has provided that a part of the compensation of Key Employees o....MANU/SMFD/0027/2021Capital MarketClarification on doubts related to scope of "Intermediary" (Ministry of Finance ) (20.09.2021)1. Representations have been received citing ambiguity caused in interpretation of the scope of "Intermediary services" in the GST Law. The matter has....MANU/GSCU/0015/2021Goods and Services TaxClarification relating to export of services-condition (v) of section 2(6) of the IGST Act 2017 (Ministry of Finance ) (20.09.2021)1. Various representations have been received citing ambiguity caused in interpretation of the Explanation 1 under section 8 of the IGST Act 2017 in r....MANU/GSCU/0017/2021Goods and Services TaxPension Fund Regulatory and Development Authority (Custodian of Securities) (Amendment) Regulations, 2021 (Miscellaneous) (22.09.2021)In exercise of the powers conferred by sub-section (1) of section 52 read with clauses (e), (n), (o), (p) and (w) of sub-section (2) thereof of the Pe....MANU/NMIC/0259/2021ServicePatent fees for educational institutions reduced by 80 percent (Press Information Bureau) (23.09.2021)In a yet another significant push towards Mission Aatmanirbhar Bharat, benefits related to 80 Percent reduced fee for patent filing & prosecution have....MANU/PIBU/4126/2021Intellectual Property Rights De-Activation of IECs not updated on the DGFT (Ministry of Commerce and Industry) (20.09.2021)1. This Trade Notice is being issued in reference to the Notification No. 58/2015-2020 dated 12.02.2021, 11/2015-2020 dated 01.07.2021 and 16/2015-202....MANU/DGFT/0123/2021Civil