Notifications & Circulars SOP for listed subsidiary company desirous of getting delisted through Scheme of Arrangement wherein the listed parent holding company and listed subsidiary are in same line of business (Securities and Exchange Board of India) (06.07.2021)1. SEBI, vide notification dated June 10, 2021, has notified the amendments made to the SEBI (Delisting of Equity Shares) Regulations, 2021 wherein, i....MANU/SSMD/0026/2021Capital MarketStandard Operating Procedure for handling of technical glitches by market infrastructure institutions and payment of financial disincentives thereof (Securities and Exchange Board of India) (05.07.2021)1. MIIs (i.e. Stock Exchanges, Clearing Corporations and Depositories) are systemically important institutions as they, inter-alia, provide infrastruc....MANU/SSMD/0024/2021Capital MarketIssue of no objection certificate for release of 1% of issue amount (Securities and Exchange Board of India) (05.07.2021)1. Please refer to Circular No. CIR/OIAE/1/2009 dated November 25, 2009, where in SEBI had laid down guidelines for obtaining NOC for release of 1% of....MANU/SSMD/0023/2021Capital MarketMaster Circular for Stock Exchange and Clearing Corporations (Securities and Exchange Board of India) (05.07.2021)1. SEBI, from time to time, has been issuing various circulars/directions to Stock Exchanges and Clearing Corporations. In order to enable the users t....MANU/SSMD/0025/2021Capital MarketLife Insurance Corporation of India (Special Allowance for In-House Development of Actuarial Capability) Second Amendment Rules, 2021 (Ministry of Finance ) (07.07.2021)In exercise of the powers conferred by section 48 of the Life Insurance Corporation Act, 1956 (31 of 1956), the Central Government hereby makes the fo....MANU/FNSV/0042/2021InsuranceIncome Tax Amendment (19th Amendment), Rules, 2021 (Ministry of Finance ) (07.07.2021)In exercise of the powers conferred by proviso to section 50 read with section 295 of the Income-tax Act, 1961 (43 of 1961), the Central Board of Dire....MANU/CBDT/0086/2021Direct TaxationRoadmap for LIBOR transition (Reserve Bank of India) (08.07.2021)1. The Reserve Bank of India had, in August 2020, requested banks to frame a Board-approved plan, outlining an assessment of exposures linked to the L....MANU/RMIC/0096/2021BankingAcceptance, processing and issuance of claims under MEIS, SEIS, ROSL, ROSCTL in the DGFT IT modules (Ministry of Commerce and Industry) (08.07.2021)Members of the Trade and Industry are informed that issuance of benefits/scrips under MEIS, SEIS, ROSL and ROSCTL Schemes would be on hold for a tempo....MANU/DGFT/0080/2021Commercial