Notifications & Circulars Automation of Continual Disclosures under Regulation 7(2) of SEBI (Prohibition of Insider Trading) Regulations, 2015 (Securities and Exchange Board of India) (16.06.2021)1. SEBI, vide circular no. SEBI/HO/ISD/ISD/CIR/P/2020/168 dated September 09, 20201, implemented the System Driven Disclosures in phases, under SEBI (....MANU/SMIS/0001/2021Capital MarketDetails of 'New Regulatory Framework' for Broadcasting and Cable services (Telecom Regulatory Authority of India) (16.06.2021)1. TRAI, in March 2017, notified the 'New Regulatory Framework' for Broadcasting and Cable services. The new framework-came into effect on 29th Decemb....MANU/TRAI/0033/2021Media and CommunicationLiberalised Remittance Scheme for Resident Individuals - Reporting (Reserve Bank of India) (17.06.2021)1. Attention of all Authorised Dealer Category - I (AD Category - I) banks is invited to A. P. (DIR Series) Circular No. 106 dated May 23, 2013, in te....MANU/APDR/0013/2021BankingClarification regarding rate of tax applicable on construction services provided to a Government Entity, in relation to construction such as of a Ropeway on turnkey basis (Ministry of Finance ) (17.06.2021)1. Reference has been received by the Board for a clarification whether services supplied to a Government Entity by way of construction such as of "a ....MANU/GSCU/0008/2021Goods and Services TaxClarification regarding applicability of GST on the activity of construction of road where considerations are received in deferred payment (annuity) (Ministry of Finance ) (17.06.2021)1. Certain representations have been received requesting for a clarification regarding applicability of GST on annuities paid for construction of road....MANU/GSCU/0006/2021Goods and Services TaxMinistry of Micro, Small and Medium Enterprises Extends Validity of Udyog Aadhaar Memorandum from 31st March, 2021 to 31st December, 2021 (Press Information Bureau) (17.06.2021)Ministry of Micro, Small and Medium Enterprises has issued an amendment to the original notification No. S.O. 2119 (E) dated 26.06.2020 vide 2347(E) d....MANU/PIBU/2310/2021Civil