Notifications & Circulars Procedure for seeking prior approval for change in control of SEBI registered Portfolio Managers (Securities and Exchange Board of India) (12.05.2021)1. Regulation 11 of the SEBI (Portfolio Managers) Regulations, 2020 prescribes the conditions of registration as a Portfolio Manager. Vide SEBI (Portf....MANU/SIPM/0005/2021Capital MarketCabinet approves Production Linked Incentive scheme "National Programme on Advanced Chemistry Cell Battery Storage" (Press Information Bureau) (12.05.2021)The Cabinet, chaired by Prime Minister Shri Narendra Modi, has approved the proposal of Department of Heavy Industry for implementation of the Product....MANU/PIBU/1857/2021CivilESIC extends date for filing of ESI contribution for the month of April, 2021 (Press Information Bureau) (12.05.2021)The country is dealing with a very challenging situation due to second wave of COVID-19 Pandemic. Many establishments are temporarily closed and worke....MANU/PIBU/1858/2021InsuranceMinistry of Power takes proactive measures to ensure 24x7 power supply to oxygen plants in the country (Press Information Bureau) (12.05.2021)In view of the pan India impact of the second wave of corona virus pandemic across the country and the manifold rise in oxygen demand for both medical....MANU/PIBU/1853/2021Power and EnergySponsor contribution to an AIF set up in overseas jurisdiction, including IFSCs (Reserve Bank of India) (12.05.2021)1. Attention of AD Category - I banks is invited to paragraph A.3.(e) and B.6 of Master Direction No.15 dated January 1, 2016, on "Direct Investment b....MANU/APDR/0010/2021BankingCentral Government hereby specifies the sovereign wealth fund, namely, the CDC Group Plc as the specified person for the purposes of clause (23FE) of Section 10 of the Income-Tax Act, 1961 (Ministry of Finance ) (13.05.2021)1. In exercise of the powers conferred by sub-clause (vi) of clause (b) of the Explanation 1 to clause (23FE) of section 10 of the Income-tax Act, 196....MANU/CBDT/0067/2021Direct TaxationTRAI releases consultation paper on "Validity Period of Tariff Offers" (Telecom Regulatory Authority of India) (13.05.2021)1. The Telecom Regulatory Authority of India (TRAI) has today released a Consultation Paper on "Validity period of Tariff Offers". 2. The TRA....MANU/TRAI/0028/2021Media and Communication