Notifications & Circulars Online filing of requests for closure of advance authorizations (Ministry of Commerce and Industry) (30.03.2021)1. DGFT has revamped its IT systems to provide a paperless, contact-less, electronic interface to the exporters/importers and other stakeholders of DG....MANU/DGFT/0036/2021Commercial Implementation of the track and trace system for export of Pharmaceuticals and drug consignments (Ministry of Commerce and Industry) (30.03.2021)In exercise of the powers conferred under Paragraph 2.04 of the Foreign Trade Policy. 2015-20, as amended from time to time, the Director General of F....MANU/DGFT/0034/2021CustomsGuidelines pertaining to surrender of FPI registration (Securities and Exchange Board of India) (30.03.2021)1. In terms of SEBI (Foreign Portfolio Investors) Regulations, 2019, any FPI ('applicant') desirous of surrendering the certificate of registration ma....MANU/SIPM/0003/2021Capital MarketBilateral Netting of Qualified Financial Contracts- Amendments to Prudential Guidelines (Reserve Bank of India) (30.03.2021)1. The Bilateral Netting of Qualified Financial Contracts Act, 2020 (hereafter referred to as "the Act"), has been notified by the Government of India....MANU/RMIC/0034/2021BankingDividend criteria for equity investment under "Approved Investment" (Insurance Regulatory and Development Authority) (31.03.2021)Considering the representations made by Life and General Insurance Councils, the Authority in exercise of the powers conferred under Regulation 14(2) ....MANU/IRDA/0033/2021InsuranceElectronic filing and issuance of Preferential CoO for India's exports under IMCECPA w.e.f. 01st April 2021 (Ministry of Commerce and Industry) (01.04.2021)1. In continuation to the earlier Trade Notice(s) 34/2015-2020 dated 19.09.2019, 41/2019-2020 dated 12.12.2020, 53/2019-2020 dated 02.03.2020, 01/2020....MANU/DGFT/0043/2021Commercial CBDT notifies new Income Tax Return Forms for assessment year 2021-2022 (Press Information Bureau) (01.04.2021)The Central Board of Direct Taxes has notified Income Tax Return Forms (ITR Forms) for the Assessment Year 2021-22 vide Notification no.21/2021 in G.S....MANU/PIBU/1442/2021Direct Taxation