Notifications & Circulars RBI imposes monetary penalty on State Bank of India (Reserve Bank of India) (16.03.2021)The Reserve Bank of India (RBI) has, by an order dated March 15, 2021, imposed a monetary penalty of ₹2 Crore (Rupees Two Crore only) on State Bank of....MANU/RPRL/0037/2021BankingPlan of action by the Government to stabilise GDP (Press Information Bureau) (16.03.2021)Fiscal Deficit for the Financial Year 2021-22 is estimated at 6.8 per cent in BE 2021-22. This was stated by Shri Anurag Singh Thakur, Union Minister ....MANU/PIBU/1125/2021CivilDemand of Indian products in international market (Press Information Bureau) (17.03.2021)India's share in world merchandise exports remained constant at 1.7% in 2017, 2018 and 2019 (Jan-Dec). However, India's rank as an exporter improved f....MANU/PIBU/1158/2021Commercial Reporting and accounting of Central Government transactions of March 2021 (Reserve Bank of India) (18.03.2021)1. Please refer to Circular DGBA.GBD.No.1744/42.01.029/2019-20 dated March 17, 2020 advising the procedure to be followed for reporting and accounting....MANU/RMIC/0026/2021BankingModification in guidelines on standard individual health insurance product (Insurance Regulatory and Development Authority) (18.03.2021)1. Reference is drawn to Guidelines on standard individual health insurance product circular Ref No.: IRDAI/HLT/REG/CIR/172/07/2020 dated 07.07.2020 s....MANU/IRDA/0021/2021InsuranceEstablishment of Central Scrutiny Centre for carrying out scrutiny of straight through processes e-forms filed by the companies (Ministry of Corporate Affairs) (18.03.2021)1.In exercise of the powers conferred by sub-sections (1) and (2) of section 396 of the Companies Act, 2013 (18 of 2013) (hereinafter referred to as t....MANU/DCAF/0027/2021Company