Notifications & Circulars Companies (Incorporation) Second Amendment Rules, 2021 (Ministry of Corporate Affairs) (01.02.2021)In exercise of the powers conferred by sub-sections (1) and (2) of section 469 of the Companies Act, 2013 (18 of 2013), the Central Government hereby ....MANU/DCAF/0018/2021Company Project Imports (Amendment) Regulations, 2021 (Ministry of Finance ) (01.02.2021)In exercise of the powers conferred by section 157 of the Customs Act, 1962 (52 of 1962), the Central Board of Indirect Taxes and Customs hereby makes....MANU/CUST/0011/2021CustomsCustoms Tariff (Identification and Assessment of Safeguard Duty) Amendment Rules, 2021 (Ministry of Finance ) (01.02.2021)In exercise of the powers conferred by sub-section (10) of section 8B of the Customs Tariff Act, 1975 (51 of 1975), the Central Government hereby make....MANU/CUSN/0024/2021CustomsAmendment in notification number 16/2020 Customs (ADD), dated the 23rd June, 2020 (Ministry of Finance ) (01.02.2021)Whereas, in the matter of import of "Flat rolled product of steel, plated or coated with alloy of Aluminium and Zinc' (hereinafter referred to as the ....MANU/CUSA/0007/2021CustomsExemption of 20% ethanol blended petrol that is a blend (Ministry of Finance ) (01.02.2021)In exercise of the powers conferred by sub-section (1) of section 5A of the Central Excise Act, 1944 (1 of 1944), read with section 112 of the Finance....MANU/EXCT/0006/2021ExciseMandatory requirement of AADHAAR for availing the benefit under Central Scheme of "Grant in Aid to Government of Tripura and Mizoram for rehabilitation of Bru Migrants" (Ministry Of Home Affairs) (02.02.2021)Whereas, the use of Aadhaar as identity document for delivery of services or benefits or subsidies simplifies the Government delivery processes, bring....MANU/HOME/0009/2021CivilSystemic improvements regarding modification in the bond (B-17) Execution process (Ministry of Finance ) (03.02.2021)In case of EOU/EHTP/STP, a single all-purpose bond was notified vide notification no. 06/98-C.E.(N.T.), dated 02.03.1998. This bond is called B-17(Gen....MANU/CUCR/0003/2021CustomsImport duty on copper scrap reduced from 5% to 2.5%, announced in Union Budget 2021-22 (Press Information Bureau) (03.02.2021)Reduction of import duty on copper scrap from 5% to 2.5% announced in Union Budget 2021-22 to boost recycling of copper in the country. This will have....MANU/PIBU/0416/2021Customs