MANU/RMIC/0101/2016

Ministry : Reserve Bank of India

Department/Board : Department of Banking Regulation

Circular No. : DBR.CID.BC.107/20.16.056/2015-2016
                   RBI/2015-2016/432

Date : 23.06.2016

Notification/ Circulars Referred : Circular DBOD.No.CID.BC.127/20.16.056/2013-14 dated June 27, 2014 MANU/DBOD/0050/2014

Citing Reference:
Circular DBOD.No.CID.BC.127/20.16.056/2013-14 dated June 27, 2014 MANU/DBOD/0050/2014  Referred

All Scheduled Commercial Banks
All India Financial Institutions
Credit Information Companies

Dear Sir / Madam

Reporting of Information on Investment in Commercial Papers and Unhedged Foreign Currency Exposures of the Borrowers to Credit Information Companies

Please refer to our circular DBOD.No.CID.BC.127/20.16.056/2013-14 dated June 27, 2014 advising banks to implement certain recommendations of the Committee to Recommend Data Format for Furnishing of Credit Information to Credit Information Companies (Chairman: Shri Aditya Puri) constituted by the Reserve Bank of India (RBI).

2. The recommendations that remain to be implemented relate to reporting of information concerning (i) investment of banks and All India Financial Institutions (AIFIs) in Commercial Papers (CPs) - Recommendation No.8.6, and (ii) Unhedged Foreign Currency Exposures (UFCE) of borrowers of banks and AIFIs - Recommendation No.8.14. The feasibility and operationalization of the collection and dissemination of information relating to these two items were examined in depth by the Technical Group on Credit Information set up by RBI and coordinated by CIBIL1.

It has been decided to capture the information on CPs and UFCE taking into account the inputs provided by the Technical Group.

3. The information on CPs issued by the companies shall be reported on a monthly basis to all the four credit information companies (CICs) by the bank which has been designated as the Issuing and Payment Agent (IPA) for the particular CP issue. However, if there are multiple IPAs for a single CP issue, they shall report to the CICs the details pertaining to the portion of the issue which is with them. This information shall be reported in the Commercial Data format in the fields given in the Annex. The IPA shall also report any default in the redemption of the relevant CP issue. It is clarified that the investing credit institutions need not report the information on CPs to the CICs.

4. The information regarding UFCE of individual borrowers shall be reported on a quarterly basis to all the four CICs by the lending bank (in the case of solo lenders) /consortium leader (in the case of consortium arrangements)/largest lender (in the case of multiple lending arrangements). This information shall be reported in the Credit Facility (CR) Segment of Commercial Data format in the fields given in the Annex.

5. The reporting requirements set out above shall be effective from July 1, 2016 i.e. from the credit information reports showing the position for the month of June 2016.

6. These instructions are being issued under sub-section (1) of Section 11 of Credit Information Companies (Regulation) Act, 2005.

Yours faithfully
(Rajinder Kumar)
Chief General Manager


Annex

Format for reporting information on investment in Commercial Papers and

Unhedged Foreign Currency Exposures of the borrowers to

Credit Information Companies

"CP" proposed Fields

Available Field in Commercial Data Submission format

Update in the description column of the format, in case of commercial paper

Name of CP issuer

BS Segment - Field No. 4. Field Name: Borrower's Name

"Name of the CP Issuer"

CP Amount

CR Segment - Field No. 5. Field Name: Sanctioned Amount/ Notional Amount of Contract

"Amount of CP" to be given

Issue Date

CR Segment - Field No. 4. Field Name: Facility / Loan Activation / Sanction Date

"Issue Date" to be given

Maturity Date

CR Segment - Field No. 13. Field Name: Loan Expiry / Maturity Date

"Maturity Date" to be given

Name of CRA

BS Segment- Field No. 24. Field Name: Assessment Agency / Authority

"Name of CRA" to be reported

Rating Agency

BS Segment - Field No. 23. Field Name: Credit Rating

"Rating Assigned" to be reported

Amount of Default

CR Segment - Field No. 17. Field Name: Amount Overdue / Limit Overdue

"Amount of Default" to be given

"UFCE" proposed Fields

Available Field in Commercial Data Submission format

Update in the description column of the format, in case of commercial paper

UFCE Amount

CR segment - Field No.44 Field newly added

Unhedged Foreign currency exposure (UFCE) Amount in Indian rupees

UFCE Date

CR segment - Field No.45 Field newly added

Date of reporting of UFCE


1 Technical Group on Credit Information coordinated by CIBIL was set up by RBI based on recommendations of Aditya Puri Committee on Data Format for Furnishing of Credit Information to Credit Information Companies to review and suggest improvements to data formats. It has representation from all categories of banks, IBA, NBFCs and the CICs.