p>MANU/CGST/0055/2023

Ministry : Ministry of Finance

Department/Board : Central Board of Indirect Taxes and Customs

Notification No. : 55/2023-Central Tax

Date of Notification : 20.12.2023

Date of Publication : 20.12.2023

Extension of the due date for furnishing the return in FORM GSTR-3B for the month of November, 2023

G.S.R.902(E).--In exercise of the powers conferred by sub-section (6) of section 39 of the Central Goods and Services Tax Act, 2017 (12 of 2017), the Commissioner, on the recommendations of the Council, hereby extends the due date for furnishing the return in FORM GSTR-3B for the month of November, 2023 till the twenty-seventh day of December, 2023, for the registered persons whose principal place of business is in the districts of Chennai, Tiruvallur, Chengalpattu and Kancheepuram in the state of Tamil Nadu and are required to furnish return under sub- section (1) of section 39 read with clause (i) of sub-rule (1) of rule 61 of the Central Goods and Services Tax Rules, 2017.

 [F. No. CBIC-20006/27/2023-GST]
NITISH KARNATAK,
Under Secy.