MANU/PIBU/3073/2023
Department/Board : Press Information Bureau
Date : 21.09.2023
Notification/ Circulars Referred : Notification GSR 663(E) dated 12th September 2023 MANU/RDTH/0105/2023;Notification 272(E) dated 5th April 2022 MANU/RDTH/0048/2022
Citing Reference:
Notification GSR 663(E) dated 12th September 2023 MANU/RDTH/0105/2023 Referred
Notification 272(E) dated 5th April 2022 MANU/RDTH/0048/2022 Referred
Notification issued for extension of date for mandatory testing of Transport Vehicles through Automated Testing Stations, Date for mandatory testing is now notified as 1st October 2024
Ministry of Road Transport and Highways (MoRTH) has issued a notification GSR 663(E) dated 12th September 2023, which provides for extension of date for mandatory testing of Transport Vehicles through Automated Testing Stations, registered in accordance with rule 175 of the CMVR 1989.
The date for mandatory testing is now notified as 1st October 2024. It is
also mandated that fitness testing of the vehicle shall be done only through
automated testing station (with effect from the publication of this
notification) where the automated testing station registered under rule 175 is
operational in the jurisdiction of a registering authority.
The dates which were earlier notified vide GSR notification 272(E) dated 5th April 2022 as under: (i) For Heavy Goods Vehicles/Heavy Passenger Motor Vehicles with effect from 01st April 2023 onwards, and (ii) For Medium Goods Vehicles/Medium Passenger Motor Vehicles and Light Motor Vehicles (Transport) with effect from 01st June 2024 onwards.
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