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MANU/CGST/0017/2023
Ministry : Ministry of Finance
Department/Board : Central Board of Indirect Taxes and Customs
Notification No. : 17/2023-Central Tax
Date of Notification : 27.06.2023
Date of Publication : 27.06.2023
Extension of the due date for furnishing the return in FORM GSTR-3B for the month of May 2023 till the thirtieth day of June 2023, for the registered persons whose principal place of business is in the districts specified
G.S.R.460(E).--In exercise of the powers conferred by sub-section (6) of section 39 of the Central Goods and Services Tax Act, 2017 (12 of 2017), the Commissioner, on the recommendations of the Council, hereby extends the due date for furnishing the return in FORM GSTR-3B for the month of May, 2023 till the thirtieth day of June, 2023, for the registered persons whose principal place of business is in the the districts of Kutch, Jamnagar, Morbi, Patan and Banaskantha in the state of Gujarat and are required to furnish return under sub-section (1) of section 39 read with clause (i) of sub-rule (1) of rule 61 of the Central Goods and Services Tax Rules, 2017.
2. This notification shall be deemed to have come into force with effect from
the 20th day of June, 2023.
[F. No. CBIC-20006/16/2023-GST]
ALOK KUMAR,
Director