MANU/DGFT/0058/2023

Ministry : Ministry of Commerce and Industry

Department/Board : DGFT

Policy Circular No. : 01/2023-2024

Date : 17.04.2023

Notification/ Circulars Referred : Public Notice No. 02/2023 dated 01.04.2023 MANU/DGFT/0048/2023

Citing Reference:
Public Notice No. 02/2023 dated 01.04.2023 MANU/DGFT/0048/2023  Referred

To,

All Regional Authorities of DGFT
FIEO/All Export Promotion Councils
CII/FICI/ASSOCHAM
All Exporters/Members of Trade

Procedure for applying for Amnesty scheme for one-time settlement of default in export obligation by Advance and EPCG authorization holders

Reference Public Notice No. 02/2023 dated 01.04.2023, the procedure for filing applications for Amnesty scheme for one-time settlement of default in export obligation by Advance and EPCG authorization holders is specified as follows -

1.     i. Application for AA/EPCG discharge/closure shall be filed online by logging onto the DGFT Website and navigating to Services --> Advance Authorisation/DFIA --> Closure of Advance Authorisation. For EPCG please navigate to Services --> EPCG --> Closure of EPCG.

ii. The applicant shall select the checkbox for 'Amnesty scheme for one-time settlement of default in export obligation' and proceed to file application for closure against the concerned EPCG or AA authorisation. as per the online proforma.

iii. The applicant, as per their calculations, shall indicate the duty and interest values to be paid under the 'Redemption Matrix' tab and submit their application online.

iv. On receipt of online application, the RA concerned shall examine and confirm the shortfall through an online letter.

v. Applicant shall make the required payment of duty and interest to the Jurisdictional Customs Authority and provide the proof of payment in response to the said letter online.

vi. Based on the evidence of payments and other relevant documents prescribed, concerned RA may examine and consider granting Export Obligation Discharge Certificate (EODC) online.

2. RAs are directed to process any such applications within 3 working days.

3. For further guidance, please refer to the Help Manual on DGFT Website -- Learn --> Application Help & FAQs --> Advance Authorisation Closure Help document or EPCG Help Document.

4. For additional assistance, you may either approach the concerned RA or utilize any of the following Helpdesk channels:-

o Raise a service request ticket through the DGFT Helpdesk service

o Send an email to DGFT Helpdesk at dgftedi@nic.in

o Call the Toll-free DGFT Helpdesk numbers.

This issues with the approval of the DGFT.

(S.B.S. Reddy)
Additional Director General of Foreign Trade

(Issued from F. No. 18/15/AM-23/P-5)