MANU/DTCR/0020/2022

Ministry : Ministry of Finance

Department/Board : CBDT

Circular No. : 20/2022

Date : 26.10.2022

Notification/ Circulars Referred : Circular No. 19/2022 dated 30.09.2022 MANU/DTCR/0019/2022

Referred IN

Citing Reference:
Circular No. 19/2022 dated 30.09.2022 MANU/DTCR/0019/2022  Referred

Extension of due date for furnishing return of income for the Assessment Year 2022-23

In consequence to extension of due date for various reports of audit in the case of assessees referred in clause (a) of Explanation 2 to sub-section (1) of section 139 of the Act to 07th October, 2022 by Circular No. 19/2022 dated 30.09.2022, Central Board of Direct Taxes (CBDT), in exercise of its powers under Section 119 of the Income-tax Act, 1961 (Act), extends the due date of furnishing of Return of Income under sub-section (1) of section 139 of the Act for the Assessment Year 2022-23, which is 31st October, 2022 in the case of assessees referred in clause (a) of Explanation 2 to sub-section (1) of section 139 of the Act, to 07th November, 2022.

[F. No. 225/49/2021/ITA-II]
Sd/-
(Ravinder Maini)
Director to the Government of India