MANU/REVU/0066/2022
Ministry : Ministry of Finance
Department/Board : Revenue
Office Memorandum From File No. : CBIC-190354/113/2022-TRU Section-CBEC
Date : 30.08.2022
Notification/ Circulars Referred : Notification F. No. 6/56/2020- DGTR dated 15.05.2021 MANU/COMM/0100/2021
Industry: Finance
Citing Reference:
Notification F. No. 6/56/2020- DGTR dated 15.05.2021 MANU/COMM/0100/2021 Referred
Extension of the time limit for completion of Anti-Dumping investigation concerning imports of "Solar Cells whether or not assembled into Modules or Panels" originating in or exported from China PR, Thailand and Vietnam
The undersigned is directed to refer to your email dated 25.08.2022 under F. No. 6/56/2020- DGTR on the subject mentioned above and to state that the competent authority has accepted the request of extending time for completing the on-going anti-dumping (original) investigation on imports of "Solar Cells whether or not assembled into Modules or Panels" originating in or exported from China PR, Thailand and Vietnam, initiated vide Notification F. No. 6/56/2020- DGTR dated 15.05.2021, for a further period till 31.10.2022.
Sd/-
(Vinay V. Nayak)
Technical Officer (TRU-I)