MANU/REVU/0065/2022
Ministry : Ministry of Finance
Department/Board : Revenue
Office Memorandum From File No. : CBIC-190354/129/2022-TRU Section-CBEC
Date : 31.08.2022
Notification/ Circulars Referred : Notification F. No. 7/11/2021-DGTR, dated the 10th June, 2022 MANU/COMM/0096/2022
Industry: Finance
Citing Reference:
Notification F. No. 7/11/2021-DGTR, dated the 10th June, 2022 MANU/COMM/0096/2022 Referred
Sunset Review of anti-dumping investigation concerning imports of "Ammonium Nitrate" originating in or exported from Russia, Georgia and Iran
1. The undersigned is directed to refer to Sunset Review anti-dumping investigation final findings on the above subject issued vide notification F. No. 7/11/2021-DGTR, dated the 10th June, 2022, wherein it was recommended to continue anti-dumping duty on imports of "Ammonium Nitrate" originating in or exported from Russia and Iran.
2. In exercise of the powers conferred by sub-sections (1)
and (5) of section 9A of the Customs Tariff Act, read with rules 18 and 20 of
the Customs Tariff (Identification, Assessment and Collection of Anti-dumping
Duty on Dumped Articles and for Determination of Injury) Rules, 1995, the
Central Government, after considering the final findings of the designated
authority, has decided not to accept the aforesaid recommendations.
Sd/-
(Nitish Karnatak)
Under Secretary (TRU-I)