>MANU/CGST/0007/2022

Ministry : Ministry of Finance

Department/Board : Central Board of Indirect Taxes and Customs

Notification No. : 06/2022-Central Tax

Date of Notification : 17.05.2022

Date of Publication : 17.05.2022

Due date for depositing the tax in FORM GST PMT-06 for the month of April, 2022 extended till the 27th day of May, 2022.

G.S.R.355(E).--In exercise of the powers conferred by the first proviso to sub-rule (3) of rule 61 of the Central Goods and Services Tax Rules, 2017, the Commissioner, on the recommendations of the Council, hereby extends the due date for depositing the tax due under proviso to sub-section (7) of section 39 of the Central Goods and Services Tax Act, 2017 in FORM GST PMT-06 for the month of April, 2022 till the 27th day of May, 2022.

[F. No. CBIC-20006/9/2022-GST]
RAJEEV RANJAN, Under Secy.