MANU/REVU/0024/2022
Ministry : Ministry of Finance
Department/Board : Revenue
Corrigendum No. : GSR281(E)
Date of Corrigendum : 07.04.2022
Date of Publication : 07.04.2022
Notification/ Circulars Referred : No. 57/2021-Customs, dated the 29th December, 2021 MANU/CUST/0099/2021
Industry: Finance
Citing Reference:
No. 57/2021-Customs, dated the 29th December, 2021 MANU/CUST/0099/2021 Modified
Changes in notification of the Government of India, in the Ministry of Finance (Department of Revenue) No. 57/2021-Customs, dated the 29th December, 2021
G.S.R.281(E).--In the notification of the Government of India, in the Ministry of Finance (Department of Revenue) No. 57/2021-Customs, dated the 29th December, 2021, published in the Gazette of India, Extraordinary, Part II, Section 3, Sub-section (i) vide number G.S.R. 906 (E), dated the 29th December, 2021, namely,-
(I) at page number 12, in the Table, in serial number 4, in column (3), in serial number (iv), in the Table, in column (2), in line twenty-two, for "8524 or 90138000", read "8524";
(II) at page number 12, in the Table, in serial number 4, in column (3), in serial number (iv), in the Table, in column (3), in line twenty-two, for "Liquid crystal devices", read "Liquid crystal devices for goods mentioned at S. Nos. 1 to 38A";
(III) at page number 12, in the Table, in serial number 4, in column (3), in serial number (v), in the Table, in column (2), in lines twenty-six and twenty-seven, for "8529 or 90139000", read "8529";
(IV) at page number 12, in the Table, in serial number 4, in column (3), against serial number (v), in the Table, in column (3), in line twenty-six, for "Parts of liquid crystal devices", read "Parts of liquid crystal devices for goods mentioned at S. Nos. 1 to 38A".
[F. No. 190354/286/2021-TRU]
VIKRAM WANERE, Under Secy.