MANU/CBDT/0147/2021

Ministry : Ministry of Finance

Department/Board : CBDT

Notification No. : 134/2021

Date of Notification : 06.12.2021

Date of Publication : 07.12.2021

Jeevan Akshay-VII Plan of the Life Insurance Corporation of India specified as the annuity plan of the Life Insurance Corporation of India

S.O.5056(E).--In exercise of the powers conferred by clause (xii) of sub-section (2) of Section 80C of the Income-tax Act, 1961 (43 of 1961), the Central Government hereby specifies the Jeevan Akshay-VII Plan of the Life Insurance Corporation of India, as filed by that Corporation with the Insurance Regulatory and Development Authority, as the annuity plan of the Life Insurance Corporation of India for the purposes of the said clause for the assessment year 2021-22 and subsequent years.

[F. No. 178/4/2021-ITA-I]
SOURABH JAIN, Under Secy. (ITA-I)