MANU/RPRL/0057/2016

Ministry : Reserve Bank of India

Department/Board : RBI

Press Release No. : 2015-2016/1873

Date : 08.02.2016

RBI seeks Comments on Working Group Report on introducing Interest Rate Options

The Reserve Bank of India today released the Report of the Working Group on Introduction of Interest Rate Options in India (Chairperson: Prof. P.G. Apte). The key recommendations of the Group are:

Comments on the recommendations of the Group may be sent to email by February 26, 2016. Final guidelines will be issued by the end March, 2016 taking into account the feedback received.

Background

Currently, the only interest rate derivatives (IRD) permitted in India are Interest Rate Swap (IRS) and Forward Rate Agreement (FRA) in the OTC segment and Interest Rate Futures (IRF) on the Exchanges. IRS market has evolved over a period of time and is fairly liquid. Trading in IRF market has gradually increased with wider participation by different categories of participants. These IRDs can be used by the banks and other market participants to manage market risk effectively in their books. However, the financial entities, including banks, do not have any instruments to manage the embedded options on their balance sheets.

The Technical Advisory Committee (TAC) of the Reserve Bank on Financial markets, at its meeting held on April 21, 2015 had constituted a Working Group (Chairman: Prof P.G. Apte) to comprehensively look into all relevant issues and give recommendations on the framework for introduction of Interest Rate Options in India.

Alpana Killawala
Principal Adviser