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Ramesh Nair#10CS500MiscellaneousMANURamesh Nair,TRIBUNALS2021-5-3 -->
MANU/CS/0028/2021
IN THE CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
WEST ZONAL BENCH, AHMEDABAD
Excise Appeal No. 11364 of 2019
Decided On: 28.04.2021
Appellants: Nandan Petrochem Ltd. Vs. Respondent: C.C.E. & S.T., Surat-I
Hon'ble Judges/Coram:
Ramesh Nair DECISION
Ramesh Nair, Member (J)
1. The appeal is disposed of. For order, see order of Excise Appeal No. 11357 of 2018.
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