MANU/DGFT/0034/2021
Ministry : Ministry of Commerce and Industry
Department/Board : DGFT
Public Notice No. : 46/2015-2020
Date : 30.03.2021
Notification/ Circulars Referred : Public Notice No. 43/2015-20 dated 05.12,2017 MANU/DGFT/0137/2017;Public Notice No. 52/2015-20 dated 05.01.2016 MANU/DGFT/0002/2016;Public Notice No. 05/2015-20 dated 09.05.2018 MANU/DGFT/0063/2018;Public Notice No. 43/2015-2020 dated 01.11.2018 MANU/DGFT/0183/2018;Public Notice No. 16/2015-2020 dated 04.07.2019 MANU/DGFT/0103/2019;Public Notice No. 66/2015-2020 dated 30.03.2020 MANU/DGFT/0056/2020;Public Notice No. 16/2015-2020 dated 22.9.2020 MANU/DGFT/0139/2020
Citing Reference:
Public Notice No. 43/2015-20 dated 05.12,2017 MANU/DGFT/0137/2017Referred
Public Notice No. 52/2015-20 dated 05.01.2016 MANU/DGFT/0002/2016Referred
Public Notice No. 05/2015-20 dated 09.05.2018 MANU/DGFT/0063/2018Referred
Public Notice No. 43/2015-2020 dated 01.11.2018 MANU/DGFT/0183/2018Referred
Public Notice No. 16/2015-2020 dated 04.07.2019 MANU/DGFT/0103/2019Referred
Public Notice No. 66/2015-2020 dated 30.03.2020 MANU/DGFT/0056/2020Referred
Public Notice No. 16/2015-2020 dated 22.9.2020 MANU/DGFT/0139/2020Referred
Implementation of the track and trace system for export of Pharmaceuticals and drug consignments alongwith maintaining the parent-child relationship in the levels of packaging and their movement in supply chain - Extension of date of implementation
In exercise of the powers conferred under Paragraph 2.04 of the Foreign Trade Policy. 2015-20, as amended from time to time, the Director General of Foreign 'Trade hereby amends Para 2.90A of Handbook of Procedure- 2015-20, as notified vide Public Notice No. 43/2015-20 dated 05.12,2017 read with Public Notice No. 52/2015-20 dated 05.01.2016, Public Notice No. 05/2015-20 dated 09.05.2018. Public Notice No. 43/2015-2020 dated 01.11.2018. Public Notice No. 16/2015-2020 dated 04.07.2019. Public Notice No. 66/2015-2020 dated 30.03.2020 and Public Notice No. 16/2015-2020 dated 22.9.2020 on laying down the procedure for implementation of the Track and Trace system for export consignments of drug formulations.
2. In Para 2.90 A (vi) and (vii) of Handbook of Procedure - 2015-20 (as amended vide Public Notice No. 16/2015-2020 dated 22.9.2020), " 01.04.2021" may be substituted by "01.4.2022".
3. Effect of this Public Notice:
The date for implementation of Track and Trace system for export of drug formulations with respect to maintaining the Parent-Child relationship in packaging levels and its uploading on Central Portal has been extended upto 01.4.2022 for both SSI and non SSI manufactured drugs.
(Amit Yaaavy)
Director General of Foreign Trade
Ex-officio Additional Secretary, Government of India
(Issued from F. No. 01/91/180/648/AM-09/EC/E-21052)