MANU/CUST/0029/2021
Ministry : Ministry of Finance
Department/Board : Central Board of Indirect Taxes and Customs
Instruction No. : 03/2021-Customs
Date : 10.03.2021
Notification/ Circulars Referred : Instruction No. 01/2020 dated 12.02.2020 MANU/CUST/0016/2020
Citing Reference:
Instruction No. 01/2020 dated 12.02.2020 MANU/CUST/0016/2020 Referred
To
All Principal Chief Commissioner/Chief Commissioner of Customs/Custom (Preventive),
All Principal Chief Commissioner/Chief Commissioner of Central Tax and Customs,
All Principal Commissioner/Commissioner of Customs/Custom (Preventive),
All Principal Commissioner/Commissioner of Central Tax and Customs.
Testing of imported food products at FSSAI notified laboratories
Sir/Madam,
Attention is invited to Instruction No. 01/2020 dated 12.02.2020 on the above-mentioned subject. Vide this Instruction, it was stated that vide notification dated 09.10.2019, FSSAI had notified Authorised officers at 150 food import Points of Entries (PoEs) under Section 25 read with Section 47 (5) of FSS Act and Regulation 13(1) of FSS (Import) Regulations, 2017.
2.
In this regard, it is to state that vide Order dated 26.02.2021 (copy
enclosed),
FSSAI has partially modified the above-mentioned Notification and has further
notified FSSAI officials as Authorised Officers with effect from 10.03.2021 for
the jurisdiction of food import entry points mentioned in Annexure
I for import food clearance process.
3. It is requested that necessary action may be taken in this regard.
[F.
No. 401/20/2020-Cus-III]
Yours faithfully
(Kevin Boban)
Under Secretary (Customs-III)
File No.
1-1685/FSSAI/Imports/2017
Food Safety and Standards Authority of India
(A Statutory Authority established under the Food Safety and Standards Act, 2006)
FDA Bhawan, Kotla Road, New Delhi-110002
26th February, 2021
Office Order
In partial modification to FSSAI Notification No. 1-1715/FSSAI/Imports/2017 dated 09.10.2019 (copy attached), the Competent Authority hereby notifies FSSAI officials as Authorised Officers w.e.f. 10th March, 2021 (Wednesday) for the jurisdiction of food import entry points as mentioned in the Annexure I, for imported food clearance process till further orders in terms of the provisions contained in Section 47 (5) of FSS Act, 2006 and Regulation 13 (1) of FSS (Import) Regulation, 2017.
[F.
No. 401/20/2020-Cus-III]
(Arun
Singhal)
CEO, FSSAI
Annexure I
|
Sl. No. | Authorised Officers | FSSAI Regional Office | Location | Point Of Entry | Port Code |
| 1. | Mr. Nilesh Dundhale, Assistant Director and Authorised Officer | FSSAI, Western Region | Mundra, Gujarat | MUNDRA SEAPORT | INMUN1 |
| 2. | OLD MUNDRA SEAPORT | INOMU1 |
| 3. | SEZ MUNDRA | INAJM6
INIXY1 |
|
4. | Kandla, Gujarat | KANDLA SEAPORT |
| 5. | KANDLA SEZ | INKDL6 |
| 6. | Mr. Anupam Abraham, Assistant Director & Authorised Officer | FSSAI, Southern Region | Krishnapatnam, AP | KRISHNAPATNAM SEAPORT | INKRI1 |
| 7. | Ms Asha Chourasia, Assistant Director and Authorised Officer (Delhi) | FSSAI, Northern Region | Haryana | ICD GARHIHARSARU | INGHR6 |
| 8. | ICD SONIPAT | INBDM6 |
| 9. | ICD PATLI | INPTL6 |
| 10. | ICD SAMALKHA, PANIPAT | INDWN6 |
| 11. | Uttar Pradesh | CFS STARTRACK DADRI | INSTT6 |
| 12. | ICD PAKWARA MORADABAD/MEERUT | INMBD6 |
| 13. | CGML DADRI | INCPL6 |
| 14. | ICD CFS ALBATROSS DADRI | INAPL6 |
| 15. | ANFTWZ LTD-BULAND SHAHAR | INBUL6 |
| 16. | NOIDA (EPZ/SEZ) | INNDA6 |
| 17. | Ms. K.K. Jitha, Deputy Director and Authorised Officer (Chennai) | FSSAI, Southern Region | Tamil Nadu | ICD IRUNGATTUKOTTAI-CHENNAI | INILP6 |
| 18. | SEZ J. MATADEE CHENNAI FREE TRADE ZONE | INCJJ6 |
| 19. | SEZ PEARL CITY FOOD PORT SEZ (CCCL INFRASTRUCTURE LIMITED) | INTNC6 |
| 20. | Dr. Jesto George, Deputy Director and Authorised Officer (Cochin) | FSSAI, Southern Region | Cochin | SEZ COCHIN SPECIAL ECONOMIC ZONE | INCOK6 |
| 21. | Sh. Subburaj M, Deputy Director and Authorised Officer (Kolkata) | FSSAI, Eastern Region | Kolkata | SEZ FALTA EPZ-KOLKATA | INFLT6 |
| 22. | Shri K.U. Methekar. Deputy Director and Authorised Officer (JNPT) | FSSAI, Western Region | Mumbai | SEZ ARSHIYA LTD. MUMBAI | INPNV6 |
For Contact Details link may be referred-
https://www.fssai.gov.in/cms/authorised-officer.php