MANU/DCAF/0131/2020

Ministry : Ministry of Corporate Affairs

General Circular No. : 38/2020

Date : 01.12.2020

Notification/ Circulars Referred : General Circular No. 29/2020 dated 10th September, 2020 MANU/DCAF/0101/2020

Citing Reference:
General Circular No. 29/2020 dated 10th September, 2020 MANU/DCAF/0101/2020  Referred

To

All Regional Directors,
All Registrars of Companies,
All Stakeholders.

Relaxation of additional fees and extension of last date of filing of CRA-4 (form for filing of cost audit report) for FY 2019-20 under the Companies Act, 2013

Sir/Madam,

In continuation to this Ministry's General Circular No. 29/2020 dated 10th September, 2020, in view of large scale disruption caused by the COVID-19 pandemic and after due examination of the representations received from various stakeholders, it has been decided to substitute the word and figures "30th November, 2020" with the word and figures "31st December, 2020" in the said General Circular.

2. The other requirements as mentioned in the said General Circular shall remain unchanged.

3. This issues with the approval of the competent authority.

[File No: 17/52/2020-CL-V]
Yours faithfully,
(Atma Sah)
Deputy Director