MANU/DCAF/0112/2020

Ministry : Ministry of Corporate Affairs

General Circular No. : 30/2020

Date : 28.09.2020

Notification/ Circulars Referred : General Circular No.12/2020 dated 30.03.2020 MANU/DCAF/0054/2020

Citing Reference:
General Circular No.12/2020 dated 30.03.2020 MANU/DCAF/0054/2020  Referred

To

The DGCoA,
All Regional Directors,
All Registrar of Companies,
All Stakeholders.

Companies Fresh Start Scheme, 2020 extended till 31.12.2020

The Ministry of Corporate Affairs had introduced a new scheme known as the Companies Fresh Start Scheme, 2020, valid from 01.04.2020 to 30.09.2020 to enable companies to make good their previous defaults. This Scheme has now been extended till 31.12.2020.

In continuation to this Ministry's General Circular No.12/2020 dated 30.03.2020, in view of the large scale disruption caused by the COVID-19 Pandemic and after due examination, it has been decided to extend aforesaid scheme till 31st December, 2020. All other requirements provided in the said circular shall remain unchanged.

2. This issues with the approval of the competent authority.

[F. No. 02/01/2020-CL-V]
Sd/-
(KMS Narayanan)
Assistant Director (policy)