MANU/COMM/0067/2020

Ministry : Ministry of Commerce and Industry

Department/Board : Promotion of Industry and Internal Trade

Order No. : SO1518(E)

Date of Order : 18.05.2020

Date of Publication : 18.05.2020

Notification/ Circulars Referred : Number S.O. 4354(E), dated the 05th December, 2019 MANU/INDP/0028/2019

Citing Reference:
Number S.O. 4354(E), dated the 05th December, 2019 MANU/INDP/0028/2019  Modified

Air Conditioner and its related Parts, Hermetic Compressor and Temperature Sensing Controls (Quality Control) Amendment Order, 2020

S.O.1518(E).--In exercise of the powers conferred by sub-sections (1) and (2) of section 16 read with sub-section (3) of section 25 of the Bureau of Indian Standards Act, 2016 (11 of 2016), the Central Government, after consulting the Bureau of Indian Standards, is of the opinion that it is necessary so to do in the public interest, hereby makes the following Order to amend the Air Conditioner and its related Parts, Hermetic Compressor and Temperature Sensing Controls (Quality Control) Order, 2019, namely:-

1. Short title and commencement.--

(1) This Order may be called the Air Conditioner and its related Parts, Hermetic Compressor and Temperature Sensing Controls (Quality Control) Amendment Order, 2020.

(2) It shall come into force on the date of its publication in the Official Gazette.

2. In the Air Conditioner and its related Parts, Hermetic Compressor and Temperature Sensing Controls (Quality Control) Order, 2019, in Paragraph 1, in sub-Paragraph (2), for the figures "01.06.2020", the following figures "01.01.2021" shall be substituted.

[F. No. P-29014/63/2017-LEI]
MANMEET K. NANDA, Jt. Secy.

Note : The principal order was published in the Gazette of India, Extraordinary under Part II, Section 3, sub-section (ii) vide number S.O. 4354(E), dated the 05th December, 2019.