MANU/AHDF/0001/2020

Ministry : Ministry of Fisheries, Animal Husbandry and Dairying

Department/Board : Animal Husbandry and Dairying

Notification No. : SO283(E)

Date of Notification : 20.01.2020

Date of Publication : 21.01.2020

Notification/ Circulars Referred : S.O. 34 (E), dated the 12th January, 2006 MANU/AGRL/0004/2006;S.O. 1442 (E), dated the 6th September, 2006 MANU/AGRL/0038/2006;S.O. 81(E), dated the 25th January, 2007 MANU/AGRL/0002/2007;S.O. 1052 (E), dated the 29th June, 2007 MANU/AGRL/0027/2007;S.O. 364 (E), dated the 19th February 2008 MANU/AGRL/0013/2008;S.O. 989 (E), dated the 29th April 2010 MANU/AGRL/0039/2010;S.O. 570 (E), dated the 15th March 2011 MANU/AGRL/0022/2011;S.O. 33 (E), dated the 28th December 2012 MANU/AGRL/0080/2012;S.O.2312 (E), dated the 29th July, 2013 MANU/AGRL/0038/2013;S.O. 2662(E), dated the 30th August, 2013 MANU/AGRL/0057/2013;S.O. 1022(E), dated the 02nd April, 2014 MANU/AGRL/0020/2014;S.O 2518 (E), dated the 25th September, 2014 MANU/AGRL/0037/2014;S.O. 3318 (E), dated the 30th December, 2014 MANU/AGRL/0083/2014;S.O 577(E) MANU/AGRL/0063/2015;S.O.2154 (E), dated the 7th August, 2015 MANU/AGRL/0023/2015;S.O. 2395 (E), dated the 3rd September, 2015 MANU/AGRL/0031/2015;S.O. 3416(E), dated 16th December 2015 MANU/AGRL/0048/2015;S.O.1096 (E) MANU/AGRL/0013/2016;S.O. 198(E) MANU/AGRL/0002/2017;S.O.2858 (E) MANU/AGRL/0085/2017;S.O. 4233 (E) MANU/AGRL/0066/2018;S.O. 43 (E) MANU/AGRL/0004/2019;S.O. 1145 (E) dated the 07th March, 2019 MANU/AGRL/0028/2019;S.O. 1146 (E) dated the 07th March, 2019 MANU/AGRL/0029/2019;S.O. 1296 (E) dated the 08th March, 2019 MANU/AGRL/0030/2019

Citing Reference:
S.O. 34 (E), dated the 12th January, 2006 MANU/AGRL/0004/2006  Referred

S.O. 1442 (E), dated the 6th September, 2006 MANU/AGRL/0038/2006  Referred

S.O. 81(E), dated the 25th January, 2007 MANU/AGRL/0002/2007  Referred

S.O. 1052 (E), dated the 29th June, 2007 MANU/AGRL/0027/2007  Referred

S.O. 364 (E), dated the 19th February 2008 MANU/AGRL/0013/2008  Referred

S.O. 989 (E), dated the 29th April 2010 MANU/AGRL/0039/2010  Referred

S.O. 570 (E), dated the 15th March 2011 MANU/AGRL/0022/2011  Referred

S.O. 33 (E), dated the 28th December 2012 MANU/AGRL/0080/2012  Referred

S.O.2312 (E), dated the 29th July, 2013 MANU/AGRL/0038/2013  Referred

S.O. 2662(E), dated the 30th August, 2013 MANU/AGRL/0057/2013  Referred

S.O. 1022(E), dated the 02nd April, 2014 MANU/AGRL/0020/2014  Referred

S.O 2518 (E), dated the 25th September, 2014 MANU/AGRL/0037/2014  Referred

S.O. 3318 (E), dated the 30th December, 2014 MANU/AGRL/0083/2014  Referred

S.O 577(E) MANU/AGRL/0063/2015  Referred

S.O.2154 (E), dated the 7th August, 2015 MANU/AGRL/0023/2015  Referred

S.O. 2395 (E), dated the 3rd September, 2015 MANU/AGRL/0031/2015  Referred

S.O. 3416(E), dated 16th December 2015 MANU/AGRL/0048/2015  Referred

S.O.1096 (E) MANU/AGRL/0013/2016  Referred

S.O. 198(E) MANU/AGRL/0002/2017  Referred

S.O.2858 (E) MANU/AGRL/0085/2017  Referred

S.O. 4233 (E) MANU/AGRL/0066/2018  Referred

S.O. 43 (E) MANU/AGRL/0004/2019  Referred

S.O. 1145 (E) dated the 07th March, 2019 MANU/AGRL/0028/2019  Referred

S.O. 1146 (E) dated the 07th March, 2019 MANU/AGRL/0029/2019  Referred

S.O. 1296 (E) dated the 08th March, 2019 MANU/AGRL/0030/2019  Referred

Amendment in First Schedule to Indian Veterinary Council Act, 1984

S.O.283(E).--WHEREAS a request has been received from ICAR-Indian Veterinary Research Institute, Izatnagar, Bareilly, Uttar Pradesh for inclusion of the Bachelor of Veterinary Science and Animal Husbandry degree granted by it in respect of ICAR-Indian Veterinary Research Institute, Izatnagar, Bareilly in the state of Uttar Pradesh, in the First Schedule of the Indian Veterinary Council Act, 1984 (52 of 1984);

AND WHEREAS the Advisory Committee of experts constituted under rule 16 of the Veterinary Council of India (Procedure for recognition and de-recognition of Veterinary Colleges and Veterinary Qualifications) Rules, 2017 has considered and recommended for inclusion of the said degree granted by ICAR-Indian Veterinary Research Institute, Izatnagar in the First Schedule;

AND WHEREAS the Central Government and the Veterinary Council of India had granted permission to ICAR-Indian Veterinary Research Institute, Izatnagar to admit students from the academic year 2015-16 and continuation of teaching programme for the First, Second, Third and Fourth year;

NOW, THEREFORE, in exercise of the powers conferred by sub-section (2) of section 15 of the Indian Veterinary Council Act, 1984 (52 of 1984), read with sub-rule (5) of rule 10 of the Veterinary Council of India (Procedure for recognition and de-recognition of Veterinary Colleges and Veterinary Qualifications) Rules, 2017, the Central Government, after consulting the Veterinary Council of India, hereby makes the following further amendment in the First Schedule to the said Act, namely:-

In the First Schedule to the Indian Veterinary Council Act, 1984, under sub-heading "Degrees", after serial number 86 and the entries relating thereto, the following serial number and entries shall be inserted, namely:-

1

2

3

"87. ICAR-Indian Veterinary Research Institute, Bareilly in the State of Uttar Pradesh

Bachelor of Veterinary Science and Animal Husbandry

B.V.Sc. & A.H.

(This qualification shall be a recognised veterinary qualification only when granted on or after the 25th June 2020)".

[F. No. K-12052-6/5/2018-LH]
UPAMANYU BASU, Under Secy.

Note.- The First Schedule to the Indian Veterinary Council Act, 1984 was subsequently amended by notification published in the Gazette of India, Extraordinary, vide number -

1

S.O. 2841(E), dated the 12th October, 1990

2

S.O. 823(E), dated the 20th April, 1993

3

S.O. 1165(E), dated the 4th April, 1995

4

S.O. 3252(E), dated the 13th November, 1995

5

S.O. 1411(E), dated the 19th April, 1996

6

S.O. 268(E), dated the 28th January, 1997

7

S.O. 2082(E), dated the 15th October 1998

8

S.O. 33(E), dated the 12th January, 2000

9

S.O. 122(E), dated the 13th February, 2001

10

S.O. 342(E), dated the 28th March, 2002

11

S.O. 791 (E), dated the 25th July 2002

12

S.O. 836(E), dated the 8th August 2002

13

S.O. 1231 (E), dated the 26th November, 2002

14

S.O. 1371(E), dated the 27th December, 2002

15

S.O. 323 (E), dated the 26th March 2000

16

S.O. 868 (E), dated the 31st July, 2003

17

S.O. 1226(E), dated the 22nd October, 2003

18

S.O. 34 (E), dated the 12th January, 2006

19

S.O. 1442 (E), dated the 6th September, 2006

20

S.O. 81(E), dated the 25th January, 2007

21

S.O. 1052 (E), dated the 29th June, 2007

22

S.O. 364 (E), dated the 19th February 2008

23

S.O. 989 (E), dated the 29th April 2010

24

S.O. 570 (E), dated the 15th March 2011

25

S.O. 2315 (E), dated the 05th October 2011

26

S.O. 33 (E), dated the 28th December 2012

27

S.O.2312 (E), dated the 29th July, 2013.

28

S.O. 2662(E), dated the 30th August, 2013

29

S.O. 1022(E), dated the 02nd April, 2014

30

S.O 2518 (E), dated the 25th September, 2014

31

S.O. 3007 (E), dated the 27th November, 2014

32

S.O. 3318 (E), dated the 30th December, 2014

33

S.O 577(E), dated the 20th February 2015

34

S.O.2154 (E), dated the 7th August, 2015

35

S.O. 2395 (E), dated the 3rd September, 2015

36

S.O. 3416(E), dated 16th December 2015

37

S.O.1096 (E) dated 15th March 2016

38

S.O. 198(E) dated 20th January 2017

39

S.O.2858 (E) dated 1st September 2017

40

S.O. 4233 (E) dated the 31st August, 2018

41

S.O. 43 (E) dated the 04th January, 2019

42

S.O. 1145 (E) dated the 07th March, 2019

43

S.O. 1146 (E) dated the 07th March, 2019

44

S.O. 1296 (E) dated the 08th March, 2019