MANU/AGRL/0007/2020

Ministry : Ministry of Agriculture and Farmers Welfare

Department/Board : Agriculture, Co-operation and Farmers Welfare

Notification No. : SO352(E)

Date of Notification : 24.01.2020

Date of Publication : 24.01.2020

Notification/ Circulars Referred : S.O. 644(E), dated 31st May 2004 MANU/AGRL/0011/2004;S.O. 1353 (E), dated 31st July 2006 MANU/AGRL/0036/2006;S.O. 1873 (E), dated 31st October 2006 MANU/AGRL/0051/2006;S.O. 2074 (E), dated 6th December 2006 MANU/AGRL/0058/2006;S.O. 2069 (E), dated 3rd December, 2007 MANU/AGRL/0069/2007;S.O. 2888 (E), dated 15th December, 2008 MANU/AGRL/0104/2008;S.O. 2286 (E), dated 9th September, 2009 MANU/AGRL/0093/2009;S.O. 3269 (E), dated 23rd December, 2009 MANU/AGRL/0126/2009;S.O. 3298 (E), dated 24th December, 2009 MANU/AGRL/0016/2010;S.O. 907 (E), dated 21st April, 2010 MANU/AGRL/0037/2010;S.O. 2095(E), dated 27th August, 2010 MANU/AGRL/0071/2010;S.O. 2516 (E), dated 11th October, 2010 MANU/AGRL/0092/2010;S.O. 2711 (E) dated 4th November, 2010 MANU/AGRL/0096/2010;S.O. 3052(E) dated 28th December, 2010 MANU/AGRL/0110/2010;S.O. 887 (E) dated 28th April, 2011 MANU/AGRL/0036/2011;S.O. No.296 (E) dated 17th February, 2012 MANU/AGRL/0011/2012;S.O.799(E) dated 21st March, 2013 MANU/AGRL/0024/2013;S.O.1378(E) dated 28th May, 2013 MANU/AGRL/0037/2013;S.O.1531(E) dated 14th June, 2013 MANU/AGRL/0049/2013;S.O.2919(E) dated 26th September, 2013 MANU/AGRL/0039/2013;S.O.1508(E) dated 13th June, 2014 MANU/AGRL/0078/2014;S.O. No.1632(E) dated 27th June, 2014 MANU/AGRL/0080/2014;S.O. No.2320(E) dated 12th September, 2014 MANU/AGRL/0039/2014;S.O. No.2542(E) dated 29th September, 2014 MANU/AGRL/0043/2014;S.O. No.3114(E) dated 10th December, 2014 MANU/AGRL/0049/2014;S.O. No. 1413(E) dated 26th May, 2015 MANU/AGRL/0018/2015;S.O. No. 2496(E) dated 15th September, 2015 MANU/AGRL/0034/2015;S.O. No. 101(E) dated 13th January, 2016 MANU/AGRL/0005/2016;S.O. No.1873(E) dated 25th May, 2016 MANU/AGRL/0028/2016;S.O. No.2192(E) dated 20th June, 2016 MANU/AGRL/0035/2016;S.O. No. 2248(E) dated 29th June, 2016 MANU/AGRL/0037/2016;S.O. No.2453(E) dated 5th July, 2016 MANU/AGRL/0045/2016;S.O. No.2614(E) dated 5th August, 2016 MANU/AGRL/0048/2016;S.O. No.264(E) dated 12th January, 2017 MANU/AGRL/0003/2017;S.O. No. 364(E) dated 3rd February, 2017 MANU/AGRL/0006/2017;S.O. 1344 (E) dated 27th April, 2017 MANU/AGRL/0051/2017;S.O. 1475 (E) dated 8th May, 2017 MANU/AGRL/0062/2017;S.O. 2019 (E) dated 21st June, 2017 MANU/AGRL/0078/2017;S.O. 2152 (E) dated 6th July, 2017 MANU/AGRL/0075/2017;S.O. No. 2752 (E) dated 23rd August, 2017 MANU/AGRL/0084/2017;S.O. No. 3293(E) dated 6th October, 2017 MANU/AGRL/0090/2017;S.O. No.3556(E) dated 7th November, 2017 MANU/AGRL/0099/2017;S.O. No. 4082(E) dated 27th December, 2017 MANU/AGRL/0116/2017;S.O. No. 1248(E) dated 20th March, 2018 MANU/AGRL/0033/2018;S.O. No. 1873(E) dated 10th May, 2018 MANU/AGRL/0029/2018;S.O. No.1930 dated 15th May, 2018 MANU/AGRL/0031/2018;S.O. No. 2059(E) dated 24th May, 2018 MANU/AGRL/0032/2018;S.O. No. 2286(E) dated 4th June, 2018 MANU/AGRL/0034/2018;S.O. No. 3194(E) dated 29th June, 2018 MANU/AGRL/0040/2018;S.O. No. 3392(E) dated 10th July, 2018 MANU/AGRL/0044/2018;S.O. No. 3998(E) dated 16th August, 2018 MANU/AGRL/0064/2018;S.O. No. 5158(E) dated 3rd October, 2018 MANU/AGRL/0072/2018;S.O. No. 5830(E) dated 22nd November, 2018 MANU/AGRL/0077/2018;S.O. No. 6224(E) dated 18th December, 2018 MANU/AGRL/0083/2018;S.O. No.941(E) dated 19th February, 2019 MANU/AGRL/0015/2019;S.O. No. 1728(E) dated 6th May, 2019 MANU/AGRL/0036/2019;S.O. No. 1817(E) dated 24th May, 2019 MANU/AGRL/0041/2019;S.O. No.1954(E) dated 11.06.2019 MANU/AGRL/0046/2019;S.O. No. 2525(E) dated 15.7.2019 MANU/AGRL/0048/2019;S.O. No.2603 dated 18.7.2019 MANU/AGRL/0050/2019;S.O. No. 3141(E) dated 29th August, 2019 MANU/AGRL/0057/2019;S.O. No. 3594(E) dated 1st October, 2019 MANU/AGRL/0081/2019;S.O. No. 3845(E) dated 24th October, 2019 MANU/AGRL/0072/2019;S.O. No. 4083(E) dated 8th November, 2019 MANU/AGRL/0084/2019

Industry: Agriculture and Agro Products

Citing Reference:
S.O. 644(E), dated 31st May 2004 MANU/AGRL/0011/2004  Referred

S.O. 1353 (E), dated 31st July 2006 MANU/AGRL/0036/2006  Referred

S.O. 1873 (E), dated 31st October 2006 MANU/AGRL/0051/2006  Referred

S.O. 2074 (E), dated 6th December 2006 MANU/AGRL/0058/2006  Referred

S.O. 2069 (E), dated 3rd December, 2007 MANU/AGRL/0069/2007  Referred

S.O. 2888 (E), dated 15th December, 2008 MANU/AGRL/0104/2008  Referred

S.O. 2286 (E), dated 9th September, 2009 MANU/AGRL/0093/2009  Referred

S.O. 3269 (E), dated 23rd December, 2009 MANU/AGRL/0126/2009  Referred

S.O. 3298 (E), dated 24th December, 2009 MANU/AGRL/0016/2010  Referred

S.O. 907 (E), dated 21st April, 2010 MANU/AGRL/0037/2010  Referred

S.O. 2095(E), dated 27th August, 2010 MANU/AGRL/0071/2010  Referred

S.O. 2516 (E), dated 11th October, 2010 MANU/AGRL/0092/2010  Referred

S.O. 2711 (E) dated 4th November, 2010 MANU/AGRL/0096/2010  Referred

S.O. 3052(E) dated 28th December, 2010 MANU/AGRL/0110/2010  Referred

S.O. 887 (E) dated 28th April, 2011 MANU/AGRL/0036/2011  Referred

S.O. No.296 (E) dated 17th February, 2012 MANU/AGRL/0011/2012  Referred

S.O.799(E) dated 21st March, 2013 MANU/AGRL/0024/2013  Referred

S.O.1378(E) dated 28th May, 2013 MANU/AGRL/0037/2013  Referred

S.O.1531(E) dated 14th June, 2013 MANU/AGRL/0049/2013  Referred

S.O.2919(E) dated 26th September, 2013 MANU/AGRL/0039/2013  Referred

S.O.1508(E) dated 13th June, 2014 MANU/AGRL/0078/2014  Referred

S.O. No.1632(E) dated 27th June, 2014 MANU/AGRL/0080/2014  Referred

S.O. No.2320(E) dated 12th September, 2014 MANU/AGRL/0039/2014  Referred

S.O. No.2542(E) dated 29th September, 2014 MANU/AGRL/0043/2014  Referred

S.O. No.3114(E) dated 10th December, 2014 MANU/AGRL/0049/2014  Referred

S.O. No. 1413(E) dated 26th May, 2015 MANU/AGRL/0018/2015  Referred

S.O. No. 2496(E) dated 15th September, 2015 MANU/AGRL/0034/2015  Referred

S.O. No. 101(E) dated 13th January, 2016 MANU/AGRL/0005/2016  Referred

S.O. No.1873(E) dated 25th May, 2016 MANU/AGRL/0028/2016  Referred

S.O. No.2192(E) dated 20th June, 2016 MANU/AGRL/0035/2016  Referred

S.O. No. 2248(E) dated 29th June, 2016 MANU/AGRL/0037/2016  Referred

S.O. No.2453(E) dated 5th July, 2016 MANU/AGRL/0045/2016  Referred

S.O. No.2614(E) dated 5th August, 2016 MANU/AGRL/0048/2016  Referred

S.O. No.264(E) dated 12th January, 2017 MANU/AGRL/0003/2017  Referred

S.O. No. 364(E) dated 3rd February, 2017 MANU/AGRL/0006/2017  Referred

S.O. 1344 (E) dated 27th April, 2017 MANU/AGRL/0051/2017  Referred

S.O. 1475 (E) dated 8th May, 2017 MANU/AGRL/0062/2017  Referred

S.O. 2019 (E) dated 21st June, 2017 MANU/AGRL/0078/2017  Referred

S.O. 2152 (E) dated 6th July, 2017 MANU/AGRL/0075/2017  Referred

S.O. No. 2752 (E) dated 23rd August, 2017 MANU/AGRL/0084/2017  Referred

S.O. No. 3293(E) dated 6th October, 2017 MANU/AGRL/0090/2017  Referred

S.O. No.3556(E) dated 7th November, 2017 MANU/AGRL/0099/2017  Referred

S.O. No. 4082(E) dated 27th December, 2017 MANU/AGRL/0116/2017  Referred

S.O. No. 1248(E) dated 20th March, 2018 MANU/AGRL/0033/2018  Referred

S.O. No. 1873(E) dated 10th May, 2018 MANU/AGRL/0029/2018  Referred

S.O. No.1930 dated 15th May, 2018 MANU/AGRL/0031/2018  Referred

S.O. No. 2059(E) dated 24th May, 2018 MANU/AGRL/0032/2018  Referred

S.O. No. 2286(E) dated 4th June, 2018 MANU/AGRL/0034/2018  Referred

S.O. No. 3194(E) dated 29th June, 2018 MANU/AGRL/0040/2018  Referred

S.O. No. 3392(E) dated 10th July, 2018 MANU/AGRL/0044/2018  Referred

S.O. No. 3998(E) dated 16th August, 2018 MANU/AGRL/0064/2018  Referred

S.O. No. 5158(E) dated 3rd October, 2018 MANU/AGRL/0072/2018  Referred

S.O. No. 5830(E) dated 22nd November, 2018 MANU/AGRL/0077/2018  Referred

S.O. No. 6224(E) dated 18th December, 2018 MANU/AGRL/0083/2018  Referred

S.O. No.941(E) dated 19th February, 2019 MANU/AGRL/0015/2019  Referred

S.O. No. 1728(E) dated 6th May, 2019 MANU/AGRL/0036/2019  Referred

S.O. No. 1817(E) dated 24th May, 2019 MANU/AGRL/0041/2019  Referred

S.O. No.1954(E) dated 11.06.2019 MANU/AGRL/0046/2019  Referred

S.O. No. 2525(E) dated 15.7.2019 MANU/AGRL/0048/2019  Referred

S.O. No.2603 dated 18.7.2019 MANU/AGRL/0050/2019  Referred

S.O. No. 3141(E) dated 29th August, 2019 MANU/AGRL/0057/2019  Referred

S.O. No. 3594(E) dated 1st October, 2019 MANU/AGRL/0081/2019  Referred

S.O. No. 3845(E) dated 24th October, 2019 MANU/AGRL/0072/2019  Referred

S.O. No. 4083(E) dated 8th November, 2019 MANU/AGRL/0084/2019  Referred

Plant Quarantine (Regulation of Import into India) (First Amendment) Order, 2020

S.O.352(E).--In exercise of the powers conferred by sub-section (1) of section 3 of the Destructive Insects and Pests Act, 1914 (2 of 1914), the Central Government hereby makes the following Order further to amend the Plant Quarantine (Regulation of Import into India) Order, 2003, namely:-

1. Short title and Commencement.--

(1) This Order may be called the Plant Quarantine (Regulation of Import into India) (First Amendment) Order, 2020.

(2) It shall come into force on the date of its publication in the Official Gazette.

2. Amendment of Schedule VI.--

In the Schedule VI to the Plant Quarantine (Regulation of Import into India) Order, 2003-

Against serial number 604, relating to Sesamum spp., in column (2) against the entry regarding 'Sesamum seeds (grains) for consumption', in column (3) in column (4) after item (vii) and the new entries relating thereto, the following entries in columns (2), (3), (4), (5) and (6) shall respectively be inserted, namely:

(2)	(3)	(4)	(5)	(6)
(viii) Sesamum indicum (Sesamum)(Non-GMO)	Grains (seeds) for consumption	Brazil	Nil	Free from quarantine weed seeds and soil contamination

[F. No. 8-17/2019-PP.II]
ATISH CHANDRA, Jt. Secy.

Note: The Plant Quarantine (Regulation of Import into India) Order, 2003 was published in the Gazette of India, vide, number S.O. 1322 (E) dated 18th November, 2003, and subsequently amended vide number S.O.167(E), dated 6th February 2004, S.O. 427(E), dated 29th March, 2004, S.O. 644(E), dated 31st May 2004, S.O. 263(E), dated 25th February 2005, S.O. 462 (E), dated 31st March 2005, S.O. 1121 (E), dated 14th July 2006, S.O. 1353 (E), dated 31st July 2006, S.O. 1873 (E), dated 31st October 2006, S.O. 2074 (E), dated 6th December 2006, S.O. 2069 (E), dated 3rd December, 2007, S.O. 3(E), dated 1st January, 2008, S.O. 2847 (E), dated 8th December, 2008, S.O. 2888 (E), dated 15th December, 2008, S.O. 2286 (E), dated 9th September, 2009, S.O. 2390 (E), dated 16th September, 2009, S.O. 3269 (E), dated 23rd December, 2009, S.O. 3298 (E), dated 24th December, 2009, S.O. 907 (E), dated 21st April, 2010, S.O. 2095(E), dated 27th August, 2010, S.O. 2284 (E), dated 15th September, 2010, S.O. 2516 (E), dated 11th October, 2010, S.O. 2711 (E) dated 4th November, 2010, S.O. 3052(E) dated 28th December, 2010, S.O. 887 (E) dated 28th April, 2011, S.O. No. 2845 (E) dated 21st December, 2011, S.O. No.296 (E) dated 17th February, 2012, S.O. 2775(E) 23rd November, 2012 S.O.799(E) dated 21st March, 2013, S.O.1378(E) dated 28th May, 2013, S.O.1531(E) dated 14th June, 2013, S.O.2919(E) dated 26th September, 2013, S.O.1508(E) dated 13th June, 2014, S.O. No.1632(E) dated 27th June, 2014, S.O. No.2320(E) dated 12th September, 2014, S.O. No.2542(E) dated 29th September, 2014, S.O. No.2879(E) dated 11th November, 2014, S.O. No.3114(E) dated 10th December, 2014, S.O. No. 1413(E) dated 26th May, 2015, S.O. No. 2496(E) dated 15th September, 2015, S.O. No. 101(E) dated 13th January, 2016, S.O. No. 608(E) dated 7th March, 2016 S.O. No.1873(E) dated 25th May, 2016, S.O. No.2192(E) dated 20th June, 2016, S.O. No. 2248(E) dated 29th June, 2016, S.O. No.2453(E) dated 5th July, 2016, S.O. No.2614(E) dated 5th August, 2016 and S.O. No.264(E) dated 12th January, 2017, S.O. No. 364(E) dated 3rd February, 2017, S.O. 1344 (E) dated 27th April, 2017, S.O. 1475 (E) dated 8th May, 2017, S.O. 2019 (E) dated 21st June, 2017 and S.O. 2152 (E) dated 6th July, 2017 and S.O. No. 2752 (E) dated 23rd August, 2017, S.O. No. 3293(E) dated 6th October, 2017, S.O. No.3556(E) dated 7th November, 2017 and S.O. No. 4082(E) dated 27th December, 2017, S.O. No. 1248(E) dated 20th March, 2018, S.O. No. 1873(E) dated 10th May, 2018, S.O. No.1930 dated 15th May, 2018, S.O. No. 2059(E) dated 24th May, 2018, S.O. No. 2286(E) dated 4th June, 2018 and S.O. No. 3194(E) dated 29th June, 2018, S.O. No. 3392(E) dated 10th July, 2018, S.O. No. 3998(E) dated 16th August, 2018, S.O. No. 5158(E) dated 3rd October, 2018 and S.O. No. 5830(E) dated 22nd November, 2018 and S.O. No. 6224(E) dated 18th December, 2018, S.O. No.941(E) dated 19th February, 2019 and S.O. No. 1728(E) dated 6th May, 2019, S.O. No. 1817(E) dated 24th May, 2019, S.O. No.1954(E) dated 11.06.2019 and S.O. No. 2525(E) dated 15.7.2019 and S.O. No.2603 dated 18.7.2019 and S.O. No. 3141(E) dated 29th August, 2019 S.O. No. 3594(E) dated 1st October, 2019, S.O. No. 3845(E) dated 24th October, 2019, S.O. No. 4083(E) dated 8th November, 2019 and S.O. No.4615 dated 21st December, 2019.