MANU/RMIC/0047/2019

Ministry : Reserve Bank of India

Department/Board : Department of Banking Regulation

Circular No. : DBR.No.Ret.BC.36/12.06.096/2018-2019
                   RBI/2018-2019/169

Date : 16.04.2019

All Scheduled Commercial Banks

Dear Sir/Madam,

Exclusion of "DBS Bank Ltd" from the Second Schedule of the Reserve Bank of India Act, 1934

Consequent upon setting up of 'DBS Bank India Limited' as a Wholly Owned Subsidiary of 'DBS Bank Ltd', it has been decided to exclude 'DBS Bank Ltd' from the Second Schedule of the Reserve Bank of India Act, 1934 vide Notification DBR.IBD.No.7336/23.13.046/2018-19 dated March 06, 2019 and published in the Gazette of India (Part III - Section 4) dated April 06, 2019 - April 12, 2019.

Yours faithfully
(M. G. Suprabhat)
Deputy General Manager