MANU/NMIC/0023/2019
Department/Board : Delhi Development Authority
Corrigendum No. : SO372(E)
Date of Corrigendum : 23.01.2019
Date of Publication : 23.01.2019
Notification/ Circulars Referred : S.O. No. 358(E) dated 21st January, 2019 MANU/NMIC/0016/2019
Subject: Property
Industry: Real Estate
Citing Reference:
S.O. No. 358(E) dated 21st January, 2019 MANU/NMIC/0016/2019 Referred
Fixation of use conversion charges for Mixed Use/Commercial Use of Premises and Shop-cum-residence plots/Complexes later designated as LSCs
S.O.372(E).--A Notification was published by the Delhi Development Authority in exercise of powers conferred under Section 57 of the Delhi Development Act, 1957 (61 of 1957), in Part II, Section 3, Sub-Section (ii) of the Gazette of India, Extraordinary vide S.O. No. 358(E) dated 21st January, 2019.
The word 'Draft Notification' was published in the said notification inadvertently which may be read as 'Notification'. The other contents of this notification shall remain unchanged.
[F. No. F.2(14)2017-18/AO(P)/DDA]
D. SARKAR, Commissioner-cum-Secy.