MANU/DCAF/0078/2015
Ministry : Ministry of Corporate Affairs
General Circular No. : 14/2015
Date : 28.10.2015
Notification/ Circulars Referred : Circular No.10/2015 dated 13.07.2015 MANU/DCAF/0051/2015
Citing Reference:
Circular No.10/2015 dated 13.07.2015 MANU/DCAF/0051/2015 Referred
To
All Regional Directors,
All Registrar of Companies,
All stakeholders
Relaxation of additional fees and extension of last date of filing of AOC-4, AOC-4 XBRL and MGT-7 E-Forms under the Companies Act, 2013
In continuation of this Ministry's General Circular No.10/2015 dated 13.07.2015, keeping in view the request received from various stakeholders, it has been decided to relax the additional fee payable on forms AOC-4 and AOC-4 XBRL upto 30th November, 2015. The additional fee requirement for MGT-7 E-Form is also relaxed for all such forms filed till 30th November, 2015, wherever additional fee is applicable.
2. This issues with the approval of competent authority.
[F. No. 01/34/2013-CL.V]
Sd/-
(K. M. S. Narayanan)
Assistant Director