MANU/LABR/0101/2017
Ministry : Ministry of Labour and Employment
Notification No. : SO2806(E)
Date of Notification : 28.08.2017
Date of Publication : 29.08.2017
Increase in monthly salary threshold to Rs. 24,000 as wages under Section 1(6) of Payment of Wages Act, 1936
S.O.2806(E).--In exercise of the powers conferred by sub-section (6) of section 1 of the Payment of Wages Act, 1936 ( 4 of 1936), the Central Government, on the basis of figures of the Consumer Expenditure Survey published by the National Sample Survey Organization, hereby specifies rupees twenty four thousand per month as the wages under said sub-section (6).
[F. No. S-31018/3/2007-WC]
N. K. SANTOSHI, Dy. Director General