Notifications & Circulars Central Government makes amendments in the notification of GOI, Ministry of Finance, Department of Revenue, Central Board of Direct Taxes No.34/2020 dated the 23rd June, 2020 (Ministry of Finance ) (17.04.2023)In exercise of the powers conferred by clause (46) of section 10 of the Income-tax Act, 1961 (43 of 1961), the Central Government hereby makes the fol....MANU/CBDT/0024/2023Direct TaxationRegistration of Importers as per provision of Plastic Waste Management Rules, 2016, as amended (Ministry of Finance ) (17.04.2023)1.Kind attention is invited to letter No. CP-20/94/2021-UPC-II-HO-CPCB-HO dated 24.03.2023 received from Central Pollution Control Board (CPCB) on the....MANU/CUST/0044/2023ExciseNotification of New HSN Codes for Technical Textiles items (Ministry of Commerce and Industry) (17.04.2023)1.Reference is invited to DGFT Notification No. 20/2015-20 dated 07.07.2022 whereby ITC(HS) 2022, Schedule 1 (Import Policy) was amended in sync with ....MANU/DGFT/0060/2023CustomsProcedure for applying for Amnesty scheme for one-time settlement of default in export obligation by Advance and EPCG authorization holders (Ministry of Commerce and Industry) (17.04.2023)Reference Public Notice No. 02/2023 dated 01.04.2023, the procedure for filing applications for Amnesty scheme for one-time settlement of default in e....MANU/DGFT/0058/2023Commercial Issue of Master Circular by Stock Exchanges, Clearing Corporations and Depositories (Securities and Exchange Board of India) (20.04.2023)1. Stock Exchanges, Clearing Corporations and Depositories (hereinafter collectively referred to as 'Market Infrastructure Institutions (MIIs)') commu....MANU/SMIS/0028/2023Capital MarketPremature redemption under Sovereign Gold Bond (SGB) Scheme - Redemption Price for premature redemption due on April 21, 2023 (Series IV of SGB 2017-18) (Reserve Bank of India) (20.04.2023)1.In terms of GOI Notification F. No. 4(25) - W&M/2017 dated October 06, 2017 (SGB 2017-18, Series IV - Issue date October 23, 2017) on Sovereign Gold....MANU/RPRL/0224/2023BankingReview of Requirement of Counter-Cyclical Capital Buffer (Reserve Bank of India) (20.04.2023)The framework on countercyclical capital buffer (CCyB) was put in place by the Reserve Bank in terms of guidelines issued on February 5, 2015 wherein ....MANU/RPRL/0223/2023BankingAmendments under Interest Equalisation Scheme in respect of UIN (Ministry of Commerce and Industry) (20.04.2023)1.Attention of Trade and Industry is drawn towards Trade Notice no. 38/2021-22 dated 20.04.2023, wherein the eligible Interest Equalisation beneficiar....MANU/DGFT/0062/2023Civil