Notifications & Circulars Premature redemption under Sovereign Gold Bond (SGB) Scheme (Reserve Bank of India) (10.11.2022)1. In terms of GOI Notification F. No. 4(25) - W&M/2017 dated October 06, 2017 (SGB 2017-18 Series VII - Issue date November 13, 2017) on Sovereign Go....MANU/RPRL/0521/2022BankingMaster Circular on issuance of No Objection Certificate (NOC) for release of 1% of Issue Amount (Securities and Exchange Board of India) (07.11.2022)1. As per the provisions of regulation 38 (1) of Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 20....MANU/SSMD/0044/2022Capital MarketAmendment in Export Policy of broken rice under HS Code 1006 40 00 (Ministry of Commerce and Industry) (07.11.2022)1. In partial modification of the Notification No. 31/2015-2020 dt. 8th September, 2022, the Central Government, in exercise of powers conferred by Se....MANU/DGFT/0184/2022CustomsCAQM to tap the expertise of reputed technical and scientific institutions to tackle air pollution in Delhi-NCR (Press Information Bureau) (10.11.2022)The Commission for Air Quality Management in NCR and Adjoining Areas (CAQM) has decided to tap the technical/ academic expertise of the reputed scient....MANU/PIBU/4275/2022EnvironmentCampaign for promotion of Digital Life Certificate for Central Government pensioners (Press Information Bureau) (10.11.2022)The Department of Pension & Pensioners' Welfare, Ministry of Personnel, Public Grievances and Pensions, Government of India has launched a nation-wide....MANU/PIBU/4282/2022ServiceReport on Municipal Finances (Reserve Bank of India) (10.11.2022)The Reserve Bank of India (RBI) released the Report on Municipal Finances. Compiling and analysing budgetary data for 201 municipal corporations (MCs)....MANU/RPRL/0524/2022Banking