Notifications & Circulars Extension of validity of Directions under Section 35A of the Banking Regulation Act, 1949 (AACS) - Indian Mercantile Co-operative Bank Ltd., Lucknow (U.P.) (Reserve Bank of India) (25.10.2022)The Reserve Bank of India (RBI) has extended the directions issued to the Indian Mercantile Co-operative Bank Ltd., Lucknow (U.P.) for a period of thr....MANU/RPRL/0488/2022BankingRepatriation of Assigned Capital by FRBs/Lloyd's India (Insurance Regulatory and Development Authority) (26.10.2022)A. The Authority has been taking various steps towards the ease of doing business so that insurance penetration can be increased. Various working grou....MANU/IRDA/0089/2022InsuranceExtension of due date for furnishing return of income for the Assessment Year 2022-2023 (Ministry of Finance ) (26.10.2022)In consequence to extension of due date for various reports of audit in the case of assessees referred in clause (a) of Explanation 2 to sub-section (....MANU/DTCR/0020/2022Direct TaxationBlock Mechanism in demat account of clients undertaking sale transactions - Clarification (Securities and Exchange Board of India) (27.10.2022)1. SEBI, vide circular no. CIR/HO/MIRSD/DOP/P/CIR/2022/595 dated July 16, 2021, introduced block mechanism in the demat account of clients undertaking....MANU/SSMD/0043/2022Capital MarketAdditional Meeting Schedule of the Monetary Policy Committee for 2022-2023 (Reserve Bank of India) (27.10.2022)The meeting schedule of the Monetary Policy Committee (MPC) for 2022-2023 was announced in the Reserve Bank's Press Release: 2021-2022/1931 dated Marc....MANU/RPRL/0491/2022BankingAcceptance of Electronic Certificate of Origin (e-CoO) issued under India-UAE CEPA (Ministry of Finance ) (27.10.2022)1. Representations have been received in the Board with regard to the India-United Arab Emirates Comprehensive Economic Partnership Agreement (India-U....MANU/CUST/0087/2022Customs