Notifications & Circulars Guidelines for Utilization of Steel Slag in Road Construction released (Press Information Bureau) (01.07.2024)Member (Science) Niti Aayog, Dr. V.K. Saraswat in the First International Conference on Steel Slag Road jointly organized by CSIR-CRRI and PHDCCI at N....MANU/PIBU/0483/2024CivilCircular regarding charges levied by Market Infrastructure Institutions (Securities and Exchange Board of India) (01.07.2024)1. Market Infrastructure Institutions (MIIs) being public utility institutions act as first level Regulator and are entrusted with the responsibility ....MANU/SSMD/0043/2024Capital MarketDraft Geographical Indications of Goods (Holding Inquiry and Appeal) Rules, 2024 (Ministry of Commerce and Industry) (02.07.2024)The following draft rules to further amend The Geographical Indication of Goods (Registration and Protection) Rules, 2002 which the Central Government....MANU/INDP/0042/2024Commercial Press Release regarding draft regulations under FEMA and directions to Authorised Dealer banks (Reserve Bank of India) (02.07.2024)Over the years, the Reserve Bank has been progressively liberalising policies governing foreign exchange transactions, under FEMA, 1999. In continuati....MANU/RPRL/0443/2024BankingReduction in denomination of debt securities and non-convertible redeemable preference shares (Securities and Exchange Board of India) (03.07.2024)1. Chapter V (Denomination of issuance and trading of Non-convertible Securities) of the Master Circular no. SEBI/HO/DDHS/PoD1/P/CIR/2024/54 dated May....MANU/SMIS/0023/2024Capital MarketRelease of foreign exchange for Miscellaneous Remittances (Reserve Bank of India) (03.07.2024)1. In terms of the direction issued under the A.P.(DIR Series) Circular No. 16 dated September 12, 2002, A.P.(DIR Series) Circular No. 55 dated Decemb....MANU/APDR/0013/2024Banking