Notifications & Circulars TRAI issues directions to access providers under its Telecom Commercial Communication Customer Preference Regulations, 2018 (Telecom Regulatory Authority of India) (24.06.2024)(a) Direction regarding enhancing user-friendliness of registration of Unsolicited Commercial Communication (UCC) complaints, Preferences and Consents....MANU/TRAI/0023/2024Media and CommunicationClarification of payment of deferred duties on transferring of goods from one Unit to another (Ministry of Finance ) (25.06.2024)1. Representations from trade have been received in the Board seeking clarity on the payment of deferred duties and other procedural requirements when....MANU/CUST/0042/2024CustomsClarification in respect of GST liability and input tax credit (ITC) availability in cases involving Warranty/ Extended Warranty (Ministry of Finance ) (26.06.2024)1. Reference is invited to Circular No. 195/07/2023-GST dated 17.07.2023 (herein after referred to as "the said circular") clarifying certain issues r....MANU/GSCU/0017/2024Goods and Services TaxMechanism for providing evidence of compliance of conditions of Section 15(3)(b)(ii) of the CGST Act, 2017 by the suppliers (Ministry of Finance ) (26.06.2024)1. In cases where the discounts are offered by the suppliers through tax credit notes, after the supply has been effected, the said discount is not to....MANU/GSCU/0015/2024Goods and Services TaxMaster Circular for Mutual Funds by Securities and Exchange Board of India (Securities and Exchange Board of India) (27.06.2024)1. For effective regulation of Mutual Fund Industry, the Securities and Exchange Board of India ("SEBI") has been issuing various circulars from time ....MANU/SMFD/0004/2024Capital MarketRBI releases the Financial Stability Report (Reserve Bank of India) (27.06.2024)Today, the Reserve Bank released the 29th issue of the Financial Stability Report (FSR), which reflects the collective assessment of the Sub-Committee....MANU/RPRL/0421/2024Banking