Notifications & Circulars Supreme Court mandates self-declaration by advertisers/ advertising agencies before releasing advertisements (Press Information Bureau) (03.06.2024)The Hon'ble Supreme Court, in Writ Petition Civil No. 645/2022-IMA &Anr. Vs. UOI &Ors. has issued directive in its Order dated 07.05.2024, that all ad....MANU/PIBU/0412/2024CivilSecurities and Exchange Board of India launched Saa?thi 2.0 mobile application (Securities and Exchange Board of India) (03.06.2024)The updated "Saa₹ thi" app introduces a user-friendly interface with comprehensive tools aimed at simplifying complex financial concepts. It includes ....MANU/SPRL/0009/2024Capital MarketRelaxation in submission of 'Bill of Export' as evidence of export obligation discharge for supplies made to SEZ units in case of Advance Authorisation (Ministry of Commerce and Industry) (03.06.2024)1. Para 4.21 (iv) of FTP specifies that the authorisation holder needs to file Bill of Export for export to SEZ unit/developer/co-developer in accorda....MANU/DGFT/0081/2024CustomsReserve Bank releases deposits with Scheduled Commercial Banks - March 2024 (Reserve Bank of India) (04.06.2024)The Reserve Bank released the web publication 'Deposits with Scheduled Commercial Banks2 - March 20243' on its 'Database on Indian Economy' portal.MANU/RPRL/0372/2024BankingCCI approves combination involving acquisition by IRB Infrastructure Trust in Meerut Budaun Expressway Limited (Press Information Bureau) (04.06.2024)The Competition Commission of India (CCI) has approved the proposed combination involving acquisition by IRB Infrastructure Trust in Meerut Budaun Exp....MANU/PIBU/0415/2024MRTP/ Competition LawsInsurance claims relating to Cyclone Remal and subsequent heavy rains/floods (Insurance Regulatory and Development Authority) (04.06.2024)1. The Cyclone Remal and subsequent heavy rains/floods (May 2024) have caused widespread loss to human lives, property (homes and businesses) and infr....MANU/IRDA/0028/2024Insurance Page 1 10 10