Notifications & Circulars Additional KYC instructions in respect of business connections (Ministry of Communications) (20.05.2024)1. This is in continuation of instructions issued vide letter dated 31.08.2023 wherein, inter-alia, bulk connections were discontinued and business co....MANU/MCOM/0029/2024Media and CommunicationIICA and MCA hold inter-ministerial workshop on 'Responsible Business Conduct in India' (Press Information Bureau) (21.05.2024)An Inter-Ministerial Workshop on the 'Responsible Business Conduct in India" was organised by the School of Business Environment, Indian Institute of ....MANU/PIBU/0392/2024Company Issuance of partly paid units to persons residing outside India by investment vehicles under Foreign Exchange Management (Non-debt Instruments) Rules, 2019 (Reserve Bank of India) (21.05.2024)1. Attention of Authorised Dealer (AD) Category - I banks is invited to the Foreign Exchange Management (Non-debt Instruments) Rules, 2019, notified b....MANU/APDR/0009/2024BankingMaster Circular for Investment Advisers (Securities and Exchange Board of India) (21.05.2024)1. Securities and Exchange Board of India ("SEBI"/ "the Board"), from time to time, has been issuing various circulars/directions to Investment Advise....MANU/SMIS/0014/2024Capital MarketFramework for considering unaffected price for transactions upon confirmation of market rumour (Securities and Exchange Board of India) (21.05.2024)1. In terms of Regulation 30(11) of SEBI (Listing Obligations and Disclosure Requirements) Regulations, 2015 ("LODR Regulations"), as amended by SEBI ....MANU/SSMD/0018/2024Capital MarketDoT aims to disconnect mobile connections taken fraudulently (Press Information Bureau) (23.05.2024)Department of Telecommunications (DoT) has identified approximately 6.80 lakh mobile connections suspected to have been obtained using invalid, non-ex....MANU/PIBU/0396/2024Media and Communication