Notifications & Circulars

EPFO expands 'Ease of Living by reducing service delivery time for claim settlement (Press Information Bureau) (13.05.2024)
For enhancing ease of living for its crores of members, EPFO has now introduced auto-mode settlement of advance claims for the purpose of education & ....
MANU/PIBU/0381/2024
Civil
Certification requirement for key investment team of manager of Alternative Investment Funds (Securities and Exchange Board of India) (13.05.2024)
1. In terms of Regulation 4(g)(i) of SEBI (Alternative Investment Funds) Regulations, 2012 ("AIF Regulations"), the key investment team of the Manager....
MANU/SMIS/0012/2024
Capital Market
Department of Consumer Affairs organizes stakeholder consultation on protection of consumers from online fake reviews (Press Information Bureau) (15.05.2024)
The Department of Consumer Affairs held a stakeholder consultation here today on protection of consumer interest from online fake reviews. Mrs. Nidhi ....
MANU/PIBU/0385/2024
Consumer
Master Circular for Infrastructure Investment Trusts (InvITs) (Securities and Exchange Board of India) (15.05.2024)
1. For effective regulation of Infrastructure Investment Trusts, Securities and Exchange Board of India (SEBI) has been issuing various circulars from....
MANU/SIPM/0003/2024
Capital Market
RBI imposes monetary penalty on The Bapunagar Mahila Co-operative Bank Ltd., Ahmedabad, Gujarat (Reserve Bank of India) (16.05.2024)
The Reserve Bank of India (RBI) has, by an order dated May 8, 2024, imposed a monetary penalty of ₹2.00 lakh (Rupees Two lakh only) on the Bapunagar M....
MANU/RPRL/0328/2024
Banking
Master Circular for Credit Rating Agencies (Securities and Exchange Board of India) (16.05.2024)
I. Securities and Exchange Board of India (Credit Rating Agencies) Regulations, 1999 ("CRA Regulations") prescribes guidelines for registration of Cre....
MANU/SCRR/0003/2024
Capital Market