Notifications & Circulars Entities allowed to use e-KYC Aadhaar Authentication services of UIDAI in Securities Market as sub-KUA (Securities and Exchange Board of India) (06.05.2024)1. The Master Circular on Know Your Client (KYC) norms for the securities market SEBI/HO/MIRSD/SECFATF/P/CIR/2023/169 dated October 12, 2023 inter ali....MANU/SSMD/0014/2024Capital MarketRate of interest on Government of India Floating Rate Bond, 2024 (Reserve Bank of India) (06.05.2024)The rate of interest on Government of India Floating Rate Bond 2024 (FRB 2024) applicable for the half year May 07, 2024 to November 06, 2024 shall be....MANU/RPRL/0311/2024BankingCCI approves acquisition of additional shares in Sikkim Urja Limited (formerly Teesta Urja Limited) by Greenko Energies Private Limited (Press Information Bureau) (07.05.2024)The Competition Commission of India (CCI) has approved the acquisition of additional shares in Sikkim Urja Limited (formerly Teesta Urja Limited) by G....MANU/PIBU/0371/2024MRTP/ Competition LawsMaster Circular for Registrars to an Issue and Share Transfer Agents (Securities and Exchange Board of India) (07.05.2024)I. Securities and Exchange Board of India ("SEBI"/ "the Board"), from time to time, has been issuing various circulars/directions to Registrars to an ....MANU/SSMD/0015/2024Capital MarketMaster Circular for Alternative Investment Funds (AIFs) (Securities and Exchange Board of India) (07.05.2024)1. With an objective to ensure an effective regulatory framework for AIFs, Securities and Exchange Board of India (SEBI) has been issuing various circ....MANU/SMIS/0010/2024Capital MarketIREDA incorporates "IREDA Global Green Energy Finance IFSC Limited" in GIFT City, Gujarat (Press Information Bureau) (09.05.2024)Indian Renewable Energy Development Agency Ltd. (IREDA) has incorporated a wholly owned subsidiary in the International Financial Services Centre (IFS....MANU/PIBU/0375/2024Insurance