Notifications & Circulars Central Government notifies National Mission for Clean Ganga for the purposes of clause (46) of section 10 of the Income-tax Act, 1961 (Ministry of Finance ) (26.03.2024)In exercise of the powers conferred by clause (46) of section 10 of the Income-tax Act, 1961 (43 of 1961), the Central Government hereby notifies for ....MANU/CBDT/0023/2024Direct TaxationExtension of Registration Period for Unregistered Entities Providing Machine-to-Machine (M2M) Services and/or WPAN/WLAN Connectivity for M2M Services (Ministry of Communications) (27.03.2024)1. Consequent upon the issue of instructions for registration of unregistered entities providing Machine-to-Machine (M2M) Services and/or WPAN/WLAN Co....MANU/MCOM/0019/2024Media and CommunicationNotification regarding investments in Alternative Investment Funds (Reserve Bank of India) (27.03.2024)1. This is with reference to the circular DOR.STR.REC.58/21.04.048/2023-24 dated December 19, 2023 ('Circular') on the captioned subject, in terms of ....MANU/RMIC/0039/2024BankingNotification of procedure for General Authorisation for Export of Telecommunication items (GAET) under Category 8A5 Part I of SCOMET (Ministry of Commerce and Industry) (27.03.2024)In exercise of the powers conferred under Paragraph 1.03 and 2.01 of the Foreign Trade Policy (FTP) 2023 as amended from time to time, the Directorate....MANU/DGFT/0048/2024Commercial Expert Committee on developing GIFT IFSC as 'Global Finance and Accounting Hub' submits report to IFSCA (Press Information Bureau) (28.03.2024)The Expert Committee on developing the Gujarat International Finance Tech-City International Financial Services Centre (GIFT IFSC) as 'Global Finance ....MANU/PIBU/0304/2024Commercial Lending and Deposit Rates of Scheduled Commercial Banks-March 2024 (Reserve Bank of India) (28.03.2024)Data on lending and deposit rates of scheduled commercial banks (SCBs) (excluding regional rural banks and small finance banks) received during the mo....MANU/RPRL/0205/2024Banking