Notifications & Circulars De-notification of Arbitration clause in all tariff products under Fire, Motor and Engineering, Workmen's Compensation and other classes of insurance business (Insurance Regulatory and Development Authority) (23.01.2024)In exercise of the powers conferred by sub section (1) of section 64 ULA of the Insurance Act, 1938, the Authority hereby de-notifies the Arbitration ....MANU/IRDA/0004/2024InsuranceCBDT releases key Direct Tax Statistics through Time-Series data (Press Information Bureau) (23.01.2024)The Central Board of Direct Taxes (CBDT) has been releasing key statistics relating to Direct Tax collections and administration in public domain from....MANU/PIBU/0104/2024Direct TaxationFinances of Panchayati Raj Institutions (Reserve Bank of India) (24.01.2024)The Reserve Bank of India (RBI) released its Report titled "Finances of Panchayati Raj Institutions". Drawing upon data on 2.58 lakh Panchayats for th....MANU/RPRL/0055/2024BankingCabinet approves Protocol for establishment of joint Economic and Trade Committee between India and Dominican Republic (Press Information Bureau) (24.01.2024)The Union Cabinet chaired by Prime Minister Shri Narendra Modi approved the proposal for signing of a protocol for establishment of Joint Economic and....MANU/PIBU/0106/2024Commercial Direction as to non-payment customs duty on wearable goods specified in Notification 11/2022 dated 1st February 2022 (Ministry of Finance ) (24.01.2024)WHEREAS wearable goods of the description as specified in column (3) of Notification 11/2022-Customs dated 1st February 2022 of the Government of Indi....MANU/CUSN/0006/2024ExciseCompanies (Listing of Equity Shares in Permissible Jurisdictions) Rules, 2024 (Ministry of Corporate Affairs) (24.01.2024)In exercise of the powers conferred by sub-section (3) of section 23 read with section 469 of the Companies Act, 2013 (18 of 2013), the Central Govern....MANU/DCAF/0001/2024Insolvency