Notifications & Circulars SEBI grants renewal of recognition to AMC Repo Clearing Limited for one year (Securities and Exchange Board of India) (15.01.2024)The Securities and Exchange Board of India, having considered the application for grant of renewal of recognition under Regulation 12 of the Securitie....MANU/SREG/0003/2024Capital MarketCredit/Investment Concentration Norms (Reserve Bank of India) (15.01.2024)1. Please refer to the following instructions, as amended from time to time: (i) paragraphs 32, 91 and 110.4.2 of Master Direction - Reserve Bank of I....MANU/RMIC/0009/2024BankingRBI convenes Conference of Internal Ombudsmen of select Regulated Entities (Reserve Bank of India) (18.01.2024)As part of the Reserve Bank's continuing engagement with regulated entities, the second Conference of Internal Ombudsmen on the theme "Orchestrating C....MANU/RPRL/0037/2024BankingCabinet approves Memorandum of Intent (MoI) between India and Netherlands on cooperation in the field of Medical products Regulation (Press Information Bureau) (18.01.2024)The Union Cabinet chaired by Prime Minister Shri Narendra Modi was apprised of a Memorandum of Intent (MoI) signed between the Central Drugs standard ....MANU/PIBU/0094/2024CivilCabinet approves MoU between India and the European Commission on Working Arrangements on Semiconductors Ecosystems under the framework of EU-India Trade and Technology Council (Press Information Bureau) (18.01.2024)The Union Cabinet chaired by the Prime Minister, Shri Narendra Modi was apprised of a Memorandum of Understanding (MoU) signed on 21st November, 2023 ....MANU/PIBU/0095/2024Commercial