Notifications & Circulars DGCA Makes Significant Changes in Fatigue Risk Management System for Flight Crew (Press Information Bureau) (08.01.2024)Directorate General of Civil Aviation (DGCA) has made significant changes in the regulations pertaining to Flight Duty Time Limitations (FDTL) for fli....MANU/PIBU/0059/2024CivilDirections under Section 35A read with Section 56 of the Banking Regulation Act, 1949 - Ramgarhia Co-operative Bank Ltd, New Delhi - Extension of Period (Reserve Bank of India) (08.01.2024)1. The Reserve Bank of India, vide directive DEL.DOS.EXG_SSM No. S515/12-10- 013/2022-23 dated July 07, 2022, had placed Ramgarhia Co-operative Bank L....MANU/RPRL/0016/2024BankingCompliance with MoRTH notifications in view of the Motor Vehicles (Amendment) Act, 2019 (Insurance Regulatory and Development Authority) (08.01.2024)In view of the amendments carried out in the Motor Vehicles (Amendment) Act, 2019, Ministry of Road Transport and Highways (MoRTH) has published follo....MANU/IRDA/0002/2024InsuranceRequirement of quality control or inspection or both, prior to export as per Milk and Milk Products (Quality Control, Inspection & Monitoring) Rules, 2020 (Ministry of Finance ) (10.01.2024)1. The Board is in receipt of variation in the practices regarding the requirements of milk and milk products certificates during export in respect of....MANU/CUST/0001/2024Commercial Foreign investment in Alternative Investment Funds (AIFs) (Securities and Exchange Board of India) (11.01.2024)1. The Government of India through gazette notification dated March 07, 2023 and September 04, 2023 has amended the Prevention of Money Laundering (Ma....MANU/SMIS/0001/2024Capital MarketOral hearing in the anti-dumping duty investigation concerning imports of "Sulphur Black" from China PR (Ministry of Commerce and Industry) (12.01.2024)1. This is to inform that in the above-mentioned investigation, DGTR will hold an oral hearing at 2:30 PM (IST) on 6th February 2024 in the conference....MANU/COMM/0005/2024Commercial