Notifications & Circulars Rate of Interest on Floating Rate Savings Bond, 2020 (Taxable) - FRSB 2020 (T) for the Period January 01, 2024 - June 30, 2024 (Reserve Bank of India) (01.01.2024)1. In terms of Para 13 (ii) of Government of India Notification F.No.4(10)- B(W&M)/2020 dated June 26, 2020 on Floating Rate Savings Bonds, 2020 (Taxa....MANU/RPRL/0002/2024BankingEPFO extends five months time for Employers to upload wage details etc. regarding Pension on Higher Wages (Press Information Bureau) (03.01.2024)Earlier an online facility was made available by EPFO for submitting Applications for Validation of Option /Joint Options for pension on higher wages.....MANU/PIBU/0028/2024CivilRBI imposes monetary penalty on Shree Bharat Co-operative Bank Limited, Vadodara, Gujarat (Reserve Bank of India) (04.01.2024)The Reserve Bank of India (RBI) has, by an order dated December 13, 2023, imposed a monetary penalty of ₹5.00 lakh (Rupees Five lakh only) on Shree Bh....MANU/RPRL/0007/2024BankingAllocation of 8606 MTRV of raw cane sugar to USA under TRQ scheme for US fiscal year 2024 (Ministry of Commerce and Industry) (03.01.2024)1. In exercise of the powers conferred under Paragraphs 2.04 of' the Foreign Trade Policy, 2023, the Director General of Foreign Trade hereby allocate....MANU/DGFT/0003/2024Commercial Amendment to the Master Direction (MD) on KYC (Reserve Bank of India) (04.01.2024)1. Please refer to the Master Direction (MD) on KYC dated February 25, 2016, as amended from time to time, in terms of which Regulated Entities (REs) ....MANU/RMIC/0005/2024BankingCentral Government notifies activity of investment in a financial product by the non-resident in accordance with a contract with such non-resident entered into by a capital market intermediary (Ministry of Finance ) (04.01.2024)In exercise of the powers conferred by sub-clause (ii) of clause (4G) of section 10 of the Income-tax Act, 1961 (43 of 1961), the Central Government h....MANU/CBDT/0005/2024Direct Taxation