Notifications & Circulars Financial Information User under Account Aggregator Framework (Pension Fund Regulatory and Development Authority) (22.11.2023)1. PFRDA vide its circular no. PFRDA/2022/26/FT&DA/02 dated 30 September 2022 has issued guidelines for empowering NPS Subscribers to port their NPS d....MANU/NMIC/0545/2023CivilGuidelines on "Accessibility of Indian Railway stations and facility at stations for Differently abled persons (Divyangjan) and Passengers with reduce mobility" (Ministry of Railways) (21.11.2023)1. Whereas section 40 of the Rights of Persons with Disabilities Act, 2016 (herein after, referred as the Act) mandates the Central Government, in con....MANU/RAIL/0173/2023CivilMonitoring the sale of fresh fruit & vegetables, for presence of pesticides residues, non-permitted wax coating, non-permitted artificial ripened and artificial colours, in the market (Ministry of Health and Family Welfare) (21.11.2023)This is in continuation to the directions/letters issued regarding 'Request for action against unauthorised use of artificial fruit ripening agents' R....MANU/HFAM/0210/2023CivilImposition of Minimum Export Price on export of Onions. (Ministry of Commerce and Industry) (23.11.2023)1. In supersession of Notification No. 42/2023 dated 28/10/2023 [S.O. 4719(E)] and in exercise of powers conferred by Section 3 read with section 5 of....MANU/DGFT/0175/2023CivilReduction of Government litigation - providing monetary limits for filing appeals by the Department before CESTAT, High Courts and Supreme Court - regarding (Ministry of Finance ) (02.11.2023)1. In exercise of the powers conferred by Section 131BA of the Customs Act, 1962 and in partial modification of earlier instruction issued from F. No. ....MANU/CUST/0094/2023CivilCondition for operation of air transport services to/from Diu aerodrome after 31st December, 2024 (Ministry of Civil Aviation) (20.11.2023)In pursuance of the proviso to sub-rule (1) of rule 78 of the Aircraft Rules, 1937 and in supersession of the notification No. AV-11012/7/2020- A date....MANU/CAVN/0018/2023CivilEnergy Performance Standards for star labeled Washing Machine (with or without heating devices utilizing cold or hot water supply) for household and similar use, with effect from 1st January, 2024 (Ministry of Power) (26.10.2023)In exercise of the powers conferred by clause (a) of section 14 of the Energy Conservation Act, 2001 (52 of 2001), the Central Government, in consulta....MANU/POWR/0062/2023Power and EnergyInternational Trade Settlement in Indian Rupees (INR) - Opening of additional Current Account for exports proceeds (Reserve Bank of India) (17.11.2023)1. Attention of Authorised Dealer Category - I (AD Category - I) banks is invited to A.P. (DIR Series) Circular No. 10 dated July 11, 2022, in terms o....MANU/RFEM/0004/2023Banking