Notifications & Circulars Information regarding fraud in the name of TRAI (Telecom Regulatory Authority of India) (15.11.2023)1. It has been brought to the notice of Telecom Regulatory Authority of India that some companies / agencies / individuals are fraudulently asking pub....MANU/TRAI/0128/2023Media and CommunicationExtension of last date to receive comments on TRAI's Consultation Paper on 'Assignment of spectrum in E&V Bands, and, spectrum for Microwave Access (MWA) & Microwave Backbone (MWB).' (Telecom Regulatory Authority of India) (14.11.2023)1. The Telecom Regulatory Authority of India (TRAI) had released a Consultation Paper on 'Assignment of Spectrum in E&V Bands, and Spectrum for Microw....MANU/TRAI/0127/2023Media and CommunicationRegulatory measures towards consumer credit and bank credit to NBFCs (Reserve Bank of India) (16.11.2023)1. Please refer to Governor's Statement dated October 6, 2023 flagging the high growth in certain components of consumer credit and advising banks and....MANU/RMIC/0122/2023BankingDepartment of Consumer Affairs holds stakeholder consultation on Safety Pledge for e-commerce platforms (Press Information Bureau) (16.11.2023)The Department of Consumer Affairs held a stakeholder consultation today on preparation of a 'Safety Pledge' for e-commerce platforms aimed to ensure ....MANU/PIBU/3395/2023ConsumerNotice to Calcined Petroleum Coke (CPC) Manufacturers regarding import of Raw Pet Coke (Ministry of Commerce and Industry) (16.11.2023)1. Reference is drawn to the Hon'ble Supreme Court order dated 10.10.2023 in Writ Petition(Civil) No. 13029 of 1985 in the matter of "M.C. Mehta Vs. U....MANU/DGFT/0169/2023Commercial