Notifications & Circulars New format of Abridged Prospectus for public issues of Non-Convertible Debt Securities and/or Non-convertible Redeemable Preference Shares (Securities and Exchange Board of India) (04.09.2023)1. Section 2(1) of the Companies Act, 2013 defines an abridged prospectus as a memorandum containing such salient features of a prospectus as may be s....MANU/SMIS/0076/2023Capital MarketPre-shipment and Post-shipment Export Credit and Packing Credit in Foreign Currency (PCFC) for E-Commerce Exports (Ministry of Commerce and Industry) (04.09.2023)1. Reference Chapter 9 of the new Foreign Trade Policy 2023 on 'Promoting Cross Border Trade in Digital Economy', it is submitted that consultations w....MANU/DGFT/0143/2023CustomsClarification regarding investment of Mutual Fund schemes in units of Corporate Debt Market Development Fund (Securities and Exchange Board of India) (06.09.2023)1. This has reference to SEBI Circular SEBI/HO/IMD/PoD2/P/CIR/2023/129 dated July 27, 2023 on Investment by Mutual Fund Schemes and AMCs in units of C....MANU/SMFD/0017/2023Capital MarketCabinet approves the Scheme titled Viability Gap Funding for development of Battery Energy Storage Systems (BESS) (Press Information Bureau) (06.09.2023)The Union Cabinet, chaired by the Hon'ble Prime Minister approves the Scheme for Viability Gap Funding (VGF) for development of Battery Energy Storage....MANU/PIBU/2962/2023CivilCentral Goods and Services Tax (Third Amendment) Rules, 2023 (Ministry of Finance ) (06.09.2023)In exercise of the powers conferred by section 164 of the Central Goods and Services Tax Act, 2017 (12 of 2017), the Central Government, on the recomm....MANU/CGST/0045/2023Goods and Services TaxStreamlining of Customs Post Clearance Audit (PCA) Work-Instructions (Ministry of Finance ) (06.09.2023)1. The undersigned is directed to draw your kind attention to the Instruction No. 02/ 2021-Customs dated 16.02.2021 regarding Customs Post Clearance A....MANU/CUST/0082/2023Excise